Rajasthan Transparency Public Procurement Act, 2012 — Section 4, 6, 6(3), 7, 7(e), 25, 25(3), 25(d), 30Rajasthan State Agricultural Marketing Act, 1961 — Section 5(A)Rajasthan Transparency Public Procurement Rules, 2013 — Rule 13, 16

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High Courts30 Aug 2018Allowed

Raju Chhaba @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0181

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 149, 323, 325, 341Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(13), 3(2)(5)

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High Courts30 Aug 2018Dismissed

Narayan @APPELLANT@Hash Saraswati

Rajasthan High Court · (2018) 08 RAJ CK 0180

Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 406, 498A

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High Courts30 Aug 2018Dismissed

Shanker Lal @APPELLANT@Hash Shri Shambhu

Rajasthan High Court · (2018) 08 RAJ CK 0179

Code of Civil Procedure, 1908 — Order 16 Rule 1(2)Constitution of India, 1950 — Article 226, 227

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High Courts30 Aug 2018Disposed Off

Sukh Pal Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0178

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High Courts30 Aug 2018Partly Allowed

Cholamandalam MS General Insurance Co. Ltd. @APPELLANT@Hash Smt. Lachhi

Rajasthan High Court · (2018) 08 RAJ CK 0177

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High Courts30 Aug 2018Allowed

Nausad @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0176

Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Evidence Act, 1872 — Section 32(1)

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High Courts29 Aug 2018Allowed

Dharamsingh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0262

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21

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High Courts29 Aug 2018Allowed

Dinesh Kumar @APPELLANT@Hash Union Of India

Rajasthan High Court · (2018) 08 RAJ CK 0261

Constitution of India, 1950 — Article 14

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High Courts29 Aug 2018Allowed

Ajay Jain @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0175

Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(10A), 30

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High Courts29 Aug 2018Dismissed

Punjilal Damor @APPELLANT@Hash Chouhan Hari Singh Seva Sansthan Peeth

Rajasthan High Court · (2018) 08 RAJ CK 0174

Code of Civil Procedure, 1908 — Section 80, Section 80(2), Order 7 Rule 11(d), Order 7 Rule 11Co-operative Societies Act, 1965 — Section 143Rajasthan Municipalities Act, 1959 — Section 271

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High Courts29 Aug 2018Allowed

Kamal Gattani @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0173

Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts29 Aug 2018Allowed

Babu Lal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0172

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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