High Courts07 Sept 2018Dismissed
M/s Kuber Contractor @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0023
Rajasthan Transparency Public Procurement Act, 2012 — Section 38Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 482 of 2,241
High Courts07 Sept 2018Allowed
Neha Vaishnav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0022
Constitution of India, 1950 — Article 226
High Courts07 Sept 2018Dismissed
Ex. Head Constable Sunahari Lal @APPELLANT@Hash Union Of India And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0021
Border Security Force Act, 1968 — Section 19(a), 32(b)Border Security Force Rules, 1969 — Rule 43, 45
High Courts07 Sept 2018Dismissed
Hindu Undivided Firm Prabhuram Devaram @APPELLANT@Hash Hindu Undivided Family Firm Gangavishan Hanuman Prasad
Rajasthan High Court · (2018) 09 RAJ CK 0020
Code of Civil Procedure, 1908 — Section 100, 102, 115
High Courts07 Sept 2018Allowed
Bhanwra Ram Choudhary @APPELLANT@Hash Rajasthan Public Service Commission
Rajasthan High Court · (2018) 09 RAJ CK 0019
Constitution of India, 1950 — Article 226
High Courts07 Sept 2018Allowed
Smt. Shillo Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0018
Indian Penal Code, 1860 — Section 120B, 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 106
High Courts07 Sept 2018Dismissed
Smt. Kamla Motda @APPELLANT@Hash Smt. Rajeshwari
Rajasthan High Court · (2018) 09 RAJ CK 0017
Rajasthan Panchayati Raj Act, 1994 — Section 19(iv)Orissa Gram Panchayats Act, 1964 — Section 38Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts06 Sept 2018Dismissed
Charan Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0088
Indian Penal Code, 1860 — Section 34, 201, 302, 406, 498ACode of Criminal Procedure, 1973 — Section 70(2), 319Indian Evidence Act, 1872 — Section 106
High Courts06 Sept 2018Dismissed
Udai Ram @APPELLANT@Hash Ramotar
Rajasthan High Court · (2018) 09 RAJ CK 0087
Limitation Act, 1963 — Section 4Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 9 Rule 7, Order 9 Rule 9
High Courts06 Sept 2018Disposed Off
Anil Yadav @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0086
Code of Criminal Procedure, 1973 — Section 195, 340, 482Indian Penal Code, 1860 — Section 120B, 193, 195, 196, 384, 388, 389, 420, 465, 468, 471, 474
High Courts06 Sept 2018
Firozudd @APPELLANT@Hash State Home Departmentors
Rajasthan High Court · (2018) 09 RAJ CK 0084
High Courts06 Sept 2018Dismissed
Kalyan Sahai @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0083
Indian Penal Code, 1860 — Section 34, 307, 324, 326Code of Criminal Procedure, 1973 — Section 313
High Courts06 Sept 2018Dismissed
Smt. Vimla Devi @APPELLANT@Hash Shri Upendra Nath
Rajasthan High Court · (2018) 09 RAJ CK 0082
Indian Evidence Act, 1872 — Section 65, 65(a), 65(c), 65(e), 66, 74, 74(1), 74(2)Registration Act, 1908 — Section 61, 61(2)Code of Civil Procedure, 1908 — Order 21 Rule 22
High Courts06 Sept 2018Allowed
Yogesh, Rohit @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0016
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts06 Sept 2018Disposed Off
Rajdeep Yadav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0015
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Sept 2018
Akshay Kumar Sanghi And Anr. @APPELLANT@Hash Ratan Kumar Sanghi And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0014
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts06 Sept 2018Allowed
Piyush Bhushan Sharma & Anr. @APPELLANT@Hash Mahesh Kumar Sharma & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0013
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts06 Sept 2018Disposed Off
Narendra Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0012
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 402, 406
High Courts05 Sept 2018Allowed
Smt Manju @APPELLANT@Hash Mahesh Kumar Sharma
Rajasthan High Court · (2018) 09 RAJ CK 0081
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts05 Sept 2018Allowed
Hitesh Shandilya @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0080
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 323, 328, 342, 406, 498AHindu Marriage Act, 1955 — Section 13B