Legal Services Authority Act, 1987 — Section 4, 7, 22C, 22C(1), 22C(2), 22C(3), 22C(4), 22C(8)Industrial Disputes Act, 1947, — Section 10Micro, Small and Medium Enterprises Development Act, 2006 — Section 18

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High Courts10 Sept 2018Allowed

Aditi Nagarwal @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0101

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 306, 323, 384, 406, 498A, 511

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High Courts10 Sept 2018Allowed

Rajvir Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0100

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21

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High Courts10 Sept 2018Allowed

Jitendra Kumar Sharma And Ors @APPELLANT@Hash State of Rajasthan & Anr

Rajasthan High Court · (2018) 09 RAJ CK 0099

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 466, 467, 468, 471

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High Courts10 Sept 2018Dismissed

Sriram @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0097

Code of Criminal Procedure, 1973 — Section 200, 482Indian Penal Code, 1860 — Section 406

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High Courts10 Sept 2018Dismissed

Gram Panchayat Dundlod @APPELLANT@Hash State of Rajasthan & Anr

Rajasthan High Court · (2018) 09 RAJ CK 0096

Rajasthan Urban Improvement Act, 1959 — Section 3(1), 7Rajsthan Urban Improvement (General) Rules, 1962 — Rule 4

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High Courts10 Sept 2018

Gulzar Ahmed @APPELLANT@Hash State of Rajasthan & Anr

Rajasthan High Court · (2018) 09 RAJ CK 0095

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High Courts10 Sept 2018Disposed Off

Veer Balika Mahavidyalay @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0094

Rajasthan NonGovernment Educational Institutions Rules, 1993 — Rule 10, 13(4)

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High Courts10 Sept 2018Disposed Off

Lakhapat Raj Lunkar @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0093

Indian Penal Code, 1860 — Section 120B, 406, 407, 409, 420, 468, 471Constitution of India, 1950 — Article 20(2)

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High Courts10 Sept 2018

Mohd Hasam @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0092

Code of Criminal Procedure, 1973 — Section 161, 173(8), 482Indian Penal Code, 1860 — Section 147, 148, 149, 283, 307, 332, 353, 336, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4

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High Courts10 Sept 2018

Union Of India And Ors @APPELLANT@Hash Vasudeo Regar

Rajasthan High Court · (2018) 09 RAJ CK 0027

Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10(4), 19

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High Courts10 Sept 2018Dismissed

Rajendra Choudhary @APPELLANT@Hash Senior Civil Judge

Rajasthan High Court · (2018) 09 RAJ CK 0026

Indian Penal Code, 1860 — Section 34, 323, 427, 452Rajasthan Panchayati Raj Act, 1994 — Section 19(gg)Probation of Offenders Act, 1958 — Section 12

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High Courts10 Sept 2018Disposed Off

State Of Rajasthan @APPELLANT@Hash Rajendra Kumar Bhola

Rajasthan High Court · (2018) 09 RAJ CK 0025

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High Courts07 Sept 2018

Anil Singh, Chairman AIT @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0091

Code of Criminal Procedure, 1973 — Section 82, 482

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High Courts07 Sept 2018Dismissed

Mohan Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0090

Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 19, 42, 45, 46, 46(4), 90B

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High Courts07 Sept 2018

Sunil @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0089

Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9Rajasthan Municipalities (Class-IV Service) Rules, 1964 — Rule 7, 8, 9, 10Constitution of India, 1950 — Article 14, 16, 16(2)

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High Courts07 Sept 2018Dismissed

Parmeshwar Vyas @APPELLANT@Hash Union Of India And Ors.

Rajasthan High Court · (2018) 09 RAJ CK 0024

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 9A, 22(c), 23( c), 29, 37, 67Code of Criminal Procedure, 1973 — Section 227

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