High Courts05 Sept 2018Dismissed
Dhattarwal Education Society @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0079
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 483 of 2,241
High Courts05 Sept 2018Disposed Off
Global College of Pharmacy @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0078
High Courts05 Sept 2018Allowed
Anil Kumar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0077
Code of Criminal Procedure, 1973 — Section 439Customs Act, 1962 — Section 108, 135(1)(a), 135(1)(b), 135(1)(c)
High Courts05 Sept 2018Allowed
Hemendra Kumar Sharma, Monu @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0076
Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts05 Sept 2018Allowed
Shaif Ali @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0075
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366A
High Courts05 Sept 2018Disposed Off
Banwari Lal Sharma @APPELLANT@Hash Babu Lal Bagda
Rajasthan High Court · (2018) 09 RAJ CK 0074
Code of Criminal Procedure, 1973 — Section 482
High Courts05 Sept 2018Disposed Off
Dr. Vibhuti Bhushan Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0073
High Courts05 Sept 2018Allowed
Bintu Ram, Mintu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0010
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12(1), 102
High Courts05 Sept 2018Dismissed
Archana Jawa @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0009
High Courts05 Sept 2018Dismissed
Dinesh Paliwal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0008
Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(4)Constitution of India, 1950 — Article 226
High Courts05 Sept 2018Dismissed
LRs of Late Shri Khangar Mal @APPELLANT@Hash Sampat Raj
Rajasthan High Court · (2018) 09 RAJ CK 0007
Code of Civil Procedure, 1908 — Section 96, Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 11(1)
High Courts05 Sept 2018Dismissed
Rajasthan Marudhara Gramin Bank @APPELLANT@Hash Rajesh Harsh
Rajasthan High Court · (2018) 09 RAJ CK 0006
Constitution of India, 1950 — Article 20(2)
High Courts04 Sept 2018Partly Allowed
Jilsad Alias Dilsad @APPELLANT@Hash Shaukat
Rajasthan High Court · (2018) 09 RAJ CK 0071
High Courts04 Sept 2018
Rajasthan State Legal Services Authority @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0070
Protection of Children from Sexual Offences Act, 2012 — Section 32, 36, 37, 38, 39Code of Criminal Procedure, 1973 — Section 284
High Courts04 Sept 2018Dismissed
Nimbanath @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0069
Limitation Act, 1963 — Section 5Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14, 14(1), 14(4)
High Courts04 Sept 2018Dismissed
New India Ass Co Ltd. @APPELLANT@Hash Purnima And Ors
Rajasthan High Court · (2018) 09 RAJ CK 0005
High Courts04 Sept 2018Dismissed
Yogesh Sharma @APPELLANT@Hash Union Of India And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0004
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts04 Sept 2018Disposed Off
Kheta Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0003
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 Sept 2018Allowed
Sher Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0002
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 27
High Courts04 Sept 2018Dismissed
Rajendra Kumar Agarwal @APPELLANT@Hash Dewan Housing Finance Corporation Limited
Rajasthan High Court · (2018) 09 RAJ CK 0001
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14, 17Insolvency and Bankruptcy Code, 2016 — Section 2, 12Constitution of India, 1950 — Article 136, 226, 227