High Courts29 Aug 2018Disposed Off
Heera Lal Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0171
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 485 of 2,241
High Courts29 Aug 2018Dismissed
Indian Oil Corporation Limited @APPELLANT@Hash Smt. Vimla
Rajasthan High Court · (2018) 08 RAJ CK 0170
Constitution of India, 1950 — Article 226
High Courts29 Aug 2018Disposed Off
IFFCO TOKIO General Insurance Co. Ltd. @APPELLANT@Hash Kesar Singh
Rajasthan High Court · (2018) 08 RAJ CK 0169
Motor Vehicle Act, 1988 — Section 140, 173
High Courts29 Aug 2018Disposed Off
Ram Bhateri @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0168
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Aug 2018Disposed Off
American International Health Management Ltd. @APPELLANT@Hash Union Of India & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0167
Constitution of India, 1950 — Article 226
High Courts29 Aug 2018Dismissed
Mukesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0160
Code of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 4, 25
High Courts28 Aug 2018Allowed
Imran Omer, Mark Anderson & Ors @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0260
Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66, 66D, 66ECode of Criminal Procedure, 1973 — Section 482
High Courts28 Aug 2018Disposed Off
Shiv Dayal Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0259
High Courts28 Aug 2018Disposed Off
Shri K.C. Verma @APPELLANT@Hash State Bank of India
Rajasthan High Court · (2018) 08 RAJ CK 0258
State Bank of India Officers Service Rules, 1992 — Rule 67
High Courts28 Aug 2018Dismissed
State Of Rajasthan @APPELLANT@Hash Mst. Santosh Devi
Rajasthan High Court · (2018) 08 RAJ CK 0257
Rajasthan Pension Rules, 1996 — Rule 109
High Courts28 Aug 2018Disposed Off
Meraj Un Nabi Khan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0256
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 201, 204, 406, 420Legal Services Authorities Act, 1987 — Section 19(5), 22(c)
High Courts28 Aug 2018Dismissed
Future Generali India Insurance Company Limited @APPELLANT@Hash Rasal
Rajasthan High Court · (2018) 08 RAJ CK 0166
High Courts28 Aug 2018Disposed Off
Vishwas Garasiya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0165
Constitution of India, 1950 — Article 14, 16, 226
High Courts28 Aug 2018Allowed
Dungar Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0164
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 327, 341, 392
High Courts28 Aug 2018Disposed Off
Union Of India @APPELLANT@Hash Rajasthan Vikas Sansthan
Rajasthan High Court · (2018) 08 RAJ CK 0163
High Courts28 Aug 2018Disposed Off
Shiv Narayan, Sheo Narayan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0162
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 323, 324, 325, 341, 342, 364, 449Code of Criminal Procedure, 1973 — Section 299, 313
High Courts28 Aug 2018Partly Allowed
Shri Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0161
Indian Penal Code, 1860 — Section 304B, 363, 365, 366, 376, 376(2)(g), 376(2)(f)Code of Criminal Procedure, 1973 — Section 161, 164, 167, 173(8), 313, 319, 437A
High Courts27 Aug 2018Dismissed
Lokesh Kumar Yadav @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0255
High Courts27 Aug 2018Dismissed
Vijay Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0254
Juvenile Justice (Care and Protection of Children) Rules 2007 — Section 12
High Courts27 Aug 2018Allowed
Rakesh Kumar Kedia @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0253