High Courts23 Aug 2018Dismissed
Yatin Golecha @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0245
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 487 of 2,241
High Courts23 Aug 2018Dismissed
Babu Lal @APPELLANT@Hash Ambeshwar Grah Nirman Sahkari Samiti Ltd
Rajasthan High Court · (2018) 08 RAJ CK 0244
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471General Rules (Civil), 1957 — Rule 181
High Courts23 Aug 2018Disposed Off
Yash Kamal Ajmera @APPELLANT@Hash Rajasthan Housing Board
Rajasthan High Court · (2018) 08 RAJ CK 0243
Constitution of India, 1950 — Article 226
High Courts23 Aug 2018Dismissed
Nand Kishore @APPELLANT@Hash Janki Devi
Rajasthan High Court · (2018) 08 RAJ CK 0242
Code of Civil Procedure, 1908 — Section 96, 151Rajasthan Premises (Control of Rent & Eviction) Act, 1950 — Section 13(4), 13(6)Companies Act, 1956 — Section 391, 394
High Courts23 Aug 2018Dismissed
Shivji Ram & Anr @APPELLANT@Hash Heera Ram & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0146
Rajasthan Panchayati Raj Act, 1994 — Section 97Rajasthan Panchayati Raj Rules, 1961 — Section 265, 266, 277Constitution of India, 1950 — Article 227
High Courts23 Aug 2018Dismissed
United India Insurance Company Limited @APPELLANT@Hash Sahjad Ali
Rajasthan High Court · (2018) 08 RAJ CK 0145
High Courts23 Aug 2018Dismissed
Lekh Raj Mewara And Anr @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0144
Rajasthan Excise Act, 1950 — Section 9, 9AConstitution of India, 1950 — Article 226
High Courts23 Aug 2018Allowed
Asha Ram @APPELLANT@Hash Pushkaran Brahmin Bhimji Ka Mohalla Vikas Samiti
Rajasthan High Court · (2018) 08 RAJ CK 0143
Code of Civil Procedure, 1908 — Section 151, Order 22 Rule 4, Order 22 Rule 9, Order 1 Rule 10
High Courts23 Aug 2018Dismissed
Pankaj Sharma @APPELLANT@Hash Senior Regional Manager, Riico And Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0142
Constitution of India, 1950 — Article 226
High Courts23 Aug 2018Allowed
Smt. Geeta Devi @APPELLANT@Hash Pushap Chand
Rajasthan High Court · (2018) 08 RAJ CK 0141
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(b)Rajasthan Tenancy Act, 1955 — Section 207Transfer of Property Act, 1882 — Section 54
High Courts23 Aug 2018Dismissed
R.K. Construction @APPELLANT@Hash Union Of India & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0140
Constitution of India, 1950 — Article 226, 226(3)
High Courts23 Aug 2018Dismissed
Sheela Verma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0139
Constitution of India, 1950 — Article 226
High Courts23 Aug 2018Allowed
Rahul Vaishnav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0138
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts23 Aug 2018Dismissed
Shyam Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0137
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 392Motor Vehicle Act, 1988 — Section 133
High Courts23 Aug 2018Allowed
Jitendra Parihar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0136
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13, 13B
High Courts23 Aug 2018Disposed Off
Meenakshi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0135
High Courts23 Aug 2018Allowed
Dhuda @APPELLANT@Hash Bhanwar Lal
Rajasthan High Court · (2018) 08 RAJ CK 0134
High Courts23 Aug 2018Allowed
Gopal Bagrecha @APPELLANT@Hash Rajendra Bagrecha
Rajasthan High Court · (2018) 08 RAJ CK 0133
Indian Evidence Act, — Section 65Code of Civil Procedure, 1908 — Order 16 Rule 1(6)Constitution of India, 1950 — Article 227
High Courts23 Aug 2018Dismissed
Krishan Kumar @APPELLANT@Hash Subhash Chandra
Rajasthan High Court · (2018) 08 RAJ CK 0132
Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 43 Rule 1A(2)
High Courts23 Aug 2018Disposed Off
Pappu Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0131