High Courts14 Sept 2018Dismissed
Cheema Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0038
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 30
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 480 of 2,241
High Courts14 Sept 2018Allowed
Manoj Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0037
Code of Criminal Procedure, 1973 — Section 389
High Courts14 Sept 2018Dismissed
Union Of India And Ors. @APPELLANT@Hash Central Administrative Trib. Jod. And Anr
Rajasthan High Court · (2018) 09 RAJ CK 0036
Constitution of India, 1950 — Article 351A
High Courts14 Sept 2018Disposed Off
Laxman Dan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0035
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Sept 2018Allowed
Moti Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0034
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12(1), 102Code of Criminal Procedure, 1973 — Section 161, 164
High Courts13 Sept 2018Dismissed
Rohtash @APPELLANT@Hash Ramkishan
Rajasthan High Court · (2018) 09 RAJ CK 0033
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Sept 2018Disposed Off
Kalpana Nagda @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0032
High Courts13 Sept 2018Disposed Off
Mahendra Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0031
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts12 Sept 2018Allowed
Surjan Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0121
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471
High Courts12 Sept 2018
Ratan Singh & Anr @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0120
Indian Penal Code, 1860 — Section 363, 366
High Courts12 Sept 2018Disposed Off
Dr. Samay Singh Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0119
High Courts12 Sept 2018Allowed
Amar Lal Gurjar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0111
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts12 Sept 2018Allowed
Sushil Kumar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0110
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 406, 498A
High Courts12 Sept 2018Allowed
Hanuman Kharwal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0109
Indian Penal Code, 1860 — Section 143, 322, 341, 354, 451Code of Criminal Procedure, 1973 — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts12 Sept 2018Disposed Off
Bhoja, Bhojraj @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0108
Code of Criminal Procedure, 1973 — Section 319
High Courts12 Sept 2018Allowed
Mohan Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 09 RAJ CK 0107
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts12 Sept 2018Dismissed
Bihari Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0030
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 307, 323, 336, 341
High Courts12 Sept 2018Dismissed
Smt. Iqbal Banu @APPELLANT@Hash Ramesh & Others.
Rajasthan High Court · (2018) 09 RAJ CK 0029
Code of Civil Procedure, 1908 — Order 2 Rule 2, Order 8 Rule 6A(2), Order 8 Rule 6B, Order 8 Rule 6A, Order 8 Rule 6G, Order 20 Rule 19, Order 20 Rule 19(2)
High Courts12 Sept 2018Allowed
Jeevan Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0028
Indian Penal Code, 1860 — Section 323, 451, 504Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 16
High Courts11 Sept 2018Allowed
Abhimanyu Golcha @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 09 RAJ CK 0106
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 447, 504, 506Prevention of Atrocities) Act, 1989 — Section 3(1)(S)