COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 479 of 2,241

High Courts18 Sept 2018Allowed

Bablu Gurjar @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0127

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21

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High Courts18 Sept 2018Disposed Off

Pramod Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0126

Rajasthan Police Subordinate Service Rules, 1989 — Rule 26, 26A, 27, 27(1), 27(3), 27(7), 30Constitution of India, 1950 — Article 309

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High Courts18 Sept 2018Allowed

Dhanpal Meena @APPELLANT@Hash Hindustan Petroleum Corporation Ltd.

Rajasthan High Court · (2018) 09 RAJ CK 0125

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High Courts18 Sept 2018Dismissed

Gajendra Singh Meena @APPELLANT@Hash Union Of India

Rajasthan High Court · (2018) 09 RAJ CK 0124

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High Courts18 Sept 2018Allowed

Ashok Kumar @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0046

Code of Criminal Procedure, 1973 — Section 389

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High Courts18 Sept 2018Allowed

Harpinder Singh, Rupindra Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0045

Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 37, 50

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High Courts18 Sept 2018Allowed

Vardhman Jewellers @APPELLANT@Hash Narayanlal

Rajasthan High Court · (2018) 09 RAJ CK 0044

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High Courts18 Sept 2018Dismissed

Shanti Lal Dayma @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0043

Rajasthan Various Service (Amendment) Rules, 1999 — Rule 11

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High Courts17 Sept 2018Dismissed

Cotton Corporation Of India Ltd. @APPELLANT@Hash Navin Oil And Ginning Factory

Rajasthan High Court · (2018) 09 RAJ CK 0042

Code of Civil Procedure, 1908 — Section 115, 151, Order 9 Rule 13, Order 5 Rule 20Arbitration Act, 1940 — Section 14(2)

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High Courts14 Sept 2018Allowed

Pradeep Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0123

Indian Penal Code, 1860 — Section 201, 376(2)(N)Code of Criminal Procedure, 1973 — Section 164, 277

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High Courts14 Sept 2018Disposed Off

Roshana Gurjar, Roshan Bai @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0122

Code of Criminal Procedure, 1973 — Section 482

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High Courts14 Sept 2018Dismissed

Ajmer Vidyut Nigam Limited @APPELLANT@Hash Gattu

Rajasthan High Court · (2018) 09 RAJ CK 0059

Code of Civil Procedure, 1908 — Section 96, Order 41 Rule 11, Order 41 Rule 11(1)Fatal Accidents Act, 1855 — Section 1A

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High Courts14 Sept 2018Allowed

General Manager, Rajasthan State Road Transport Corporation Jaipur And Anr. @APPELLANT@Hash Smt. Meina And Ors.

Rajasthan High Court · (2018) 09 RAJ CK 0058

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High Courts14 Sept 2018Dismissed

Laxman Lal Meena @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0057

Constitution of India, 1950 — Article 226, 227

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High Courts14 Sept 2018Dismissed

Chirag Kothari @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0056

Indian Penal Code, 1860 — Section 327, 380

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High Courts14 Sept 2018Allowed

M/s. Manda Developers And Builders @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0055

Central Excise Act, 1944 — Section 3Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(1)Constitution of India, 1950 — Article 226

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High Courts14 Sept 2018Allowed

Daluram Kumawat @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 09 RAJ CK 0054

Rajasthan Cooperative Societies Act, 2001 — Section 7Rajasthan Cooperative Societies Act, 1965 — Section 4(1)Agriculture Credit Cooperative Societies Manager Rules, 1969 — Rule 2(ch), 5, 6

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High Courts14 Sept 2018Allowed

General Manager, Rajasthan State Road Transport Corporation @APPELLANT@Hash Smt. Meina And Ors.

Rajasthan High Court · (2018) 09 RAJ CK 0041

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High Courts14 Sept 2018Allowed

Vipin Kumar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 09 RAJ CK 0040

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102

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High Courts14 Sept 2018Allowed

Vardhman Jewellers @APPELLANT@Hash Suresh Kumar

Rajasthan High Court · (2018) 09 RAJ CK 0039

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