High Courts28 Sept 2018Dismissed
Devilal @APPELLANT@Hash Chaman Singh
Rajasthan High Court · (2018) 09 RAJ CK 0115
Indian Penal Code, 1860 — Section 143, 147, 427, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 477 of 2,241
High Courts28 Sept 2018Disposed Off
Birdh Singh @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 09 RAJ CK 0114
Central Civil Services (Pension) Rules, 1972 — Rule 24, 41
High Courts28 Sept 2018Dismissed
Shiv Lal Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0113
High Courts28 Sept 2018Dismissed
Shambhu Singh Rajput @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0112
High Courts28 Sept 2018Dismissed
Dharmveer Singh, Dharmveer, Kaka @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0072
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 392, 396Arms Act, 1959 — Section 3, 25
High Courts27 Sept 2018Allowed
Laxman @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 09 RAJ CK 0148
Army Act, 1950 — Section 23Army Rules, 1954 — Rule 5, 9, 12, 14(a), 14(a)(b), 19
High Courts27 Sept 2018
State Of Rajasthan @APPELLANT@Hash Shri Narain Raigar
Rajasthan High Court · (2018) 09 RAJ CK 0145
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19(2)
High Courts27 Sept 2018Disposed Off
Dr. Pankaj Saini @APPELLANT@Hash Dr. Priyanka Katara
Rajasthan High Court · (2018) 09 RAJ CK 0144
High Courts27 Sept 2018Disposed Off
Dilawar Khan, Bhuru Khan @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 09 RAJ CK 0068
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 37, 67Code of Criminal Procedure, 1973 — Section 389
High Courts27 Sept 2018Allowed
Jasveer Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0067
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 37, 50Arms Act, 1959 — Section 3, 25
High Courts26 Sept 2018Allowed
Arif @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0143
Code of Criminal Procedure, 1973 — Section 482Code of Criminal Procedure, 1973 — Section 120B, 379Indian Forest Act, 1927 — Section 41, 42
High Courts26 Sept 2018Dismissed
Madhu Chauhan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0142
Constitution of India, 1950 — Article 226
High Courts26 Sept 2018Allowed
M/s. Village Antique & Ethinic @APPELLANT@Hash Income Tax Officer
Rajasthan High Court · (2018) 09 RAJ CK 0141
Income Tax Act, 1961 — Section 10BA, 28, 28(iii)(c), 28(iii) (d), 80IA, 142(1), 143(2), 143(3), 147, 148, 271(1)(c)
High Courts26 Sept 2018Dismissed
Kanhaiya Lal Jogi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0066
Consumer Protection Act, 1986 — Section 2(jj), 10, 10(1)(a), 10(10(b), 10(2), 16, 20Rajasthan Judicial Service Rules, 2010 — Rule 33
High Courts25 Sept 2018Allowed
Dinesh Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0140
Code of Criminal Procedure, 1973 — Section 482
High Courts25 Sept 2018Allowed
Alkesh Barva @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0139
Indian Penal Code, 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13B
High Courts25 Sept 2018Allowed
Rajesh Shrimal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0138
Copyright Act, 1957 — Section 51, 63Code of Criminal Procedure, 1973 — Section 155
High Courts25 Sept 2018Disposed Off
Yatendra Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0065
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Sept 2018Disposed Off
Jaya Bhardwaj @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0064
High Courts25 Sept 2018Disposed Off
Manita Champawat @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0063