High Courts05 Oct 2018Dismissed
Kuldeep Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0024
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 475 of 2,241
High Courts05 Oct 2018Dismissed
Rakesh Kumar @APPELLANT@Hash Civil Judge
Rajasthan High Court · (2018) 10 RAJ CK 0023
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 14 Rule 5
High Courts04 Oct 2018Dismissed
Raj Kumar Meena @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0038
Constitution of India, 1950 — Article 226
High Courts04 Oct 2018Disposed Off
Mohru @APPELLANT@Hash Additional Civil Judge J.D
Rajasthan High Court · (2018) 10 RAJ CK 0037
Indian Evidence Act, 1872 — Section 45, 68Indian Succession Act, 1925 — Section 63Constitution of India, 1950 — Article 227
High Courts04 Oct 2018Dismissed
Ravindra Kumar Meerwal @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0036
Constitution of India, 1950 — Article 226
High Courts04 Oct 2018Dismissed
State of Rajasthan @APPELLANT@Hash M/s. Madhav Infra Project Limited
Rajasthan High Court · (2018) 10 RAJ CK 0035
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 34(2)(b)(ii), 37
High Courts04 Oct 2018Dismissed
Girdhari Lal @APPELLANT@Hash Ashok Kumar
Rajasthan High Court · (2018) 10 RAJ CK 0021
Rajasthan Rent Control Act, 2001 — Section 9, 15(5)Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Oct 2018Dismissed
M/s U.N. Automobiles @APPELLANT@Hash M/s Sundaram Finance Ltd
Rajasthan High Court · (2018) 10 RAJ CK 0020
Code of Civil Procedure, 1908 — Order 21 Rule 54
High Courts04 Oct 2018Dismissed
Heera Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0019
Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 16Rajasthan Land Revenue (Allotment of Agriculture Land) Rules, 1970 — Rule 4(1)
High Courts04 Oct 2018Dismissed
Prithvi Raj Songara @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0018
High Courts04 Oct 2018Dismissed
Anand Singh Rathore @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0017
Rajasthan Panchayati Raj Rules, 1996 — Rule 263, 265(x)Constitution of India, 1950 — Article 14, 16
High Courts04 Oct 2018
Jaydeep Ravindra Patil @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 10 RAJ CK 0016
Passports Act, 1967 — Section 10(3), 10(3)(e ), 11, 13(3)(e)Code of Criminal Procedure, 1973 — Section 104, 125
High Courts04 Oct 2018Dismissed
Mahipal Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0012
High Courts04 Oct 2018Disposed Off
Anada Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0011
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Oct 2018Dismissed
Kaushal Kishor Sharma @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0034
Rajasthan Land Revenue Rules, 1957 — Rule 171A, 171, 301Constitution of India, 1950 — Article 16
High Courts03 Oct 2018Dismissed
Dr. B.S. Meena @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0015
Indian Medical Council Act, 1956 — Section 33Bihar State Universities Act, 1976 — Section 67Patna University Act, 1989 — Section 64(a)
High Courts03 Oct 2018Disposed Off
Onkar Ram @APPELLANT@Hash Daula Ram
Rajasthan High Court · (2018) 10 RAJ CK 0010
High Courts03 Oct 2018Dismissed
Rajesh Kumar Mitharwa @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 10 RAJ CK 0009
Constitution of India, 1950 — Article 226
High Courts03 Oct 2018Allowed
Bholaram @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0006
High Courts03 Oct 2018Dismissed
Sushil Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0005
Indian Penal Code, 1860 — Section 34, 306Code of Criminal Procedure, 1973 — Section 313