High Courts01 Oct 2018
Madan Mohan Sharma @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0014
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 476 of 2,241
High Courts01 Oct 2018Disposed Off
Rajasthan Tax Consultants Association @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 10 RAJ CK 0013
Income Tax Act, 1961 — Section 44AB, 234AIncome Tax Rules, 1962 — Rule 6G
High Courts01 Oct 2018Allowed
M/s Ark Corporation Ltd @APPELLANT@Hash M/s Ace Laboratories Ltd
Rajasthan High Court · (2018) 10 RAJ CK 0008
Companies Court Rules, 1959 — Rule 9
High Courts01 Oct 2018Allowed
Jitendra Singh Rathor @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0007
Rajasthan Excise Subordinate Services (General Branch), Rules, 1974 — Rule 6, 6(1)(a)
High Courts01 Oct 2018Dismissed
Union of India And Ors @APPELLANT@Hash Bhanwar Lal And Ors
Rajasthan High Court · (2018) 10 RAJ CK 0004
High Courts01 Oct 2018Allowed
Smt. Vidhya And Ors @APPELLANT@Hash Shiv Karan And Ors
Rajasthan High Court · (2018) 10 RAJ CK 0003
Indian Penal Code, 1860 — Section 279, 304A
High Courts01 Oct 2018Dismissed
Cotton Corporation Of India Ltd @APPELLANT@Hash Navin Oil And Ginning Factory
Rajasthan High Court · (2018) 10 RAJ CK 0002
Code of Civil Procedure, 1908 — Section 115, 115(1), Order 47 Rule 1
High Courts01 Oct 2018Dismissed
Chittorgarh Central Co-operative Bank Ltd @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0001
Rajasthan Shops and Commercial Establishment Act, 1958 — Section 2(5)Rajasthan Co-operative Societies Act, 1965 — Section 4(1)Cooperative Societies Rules, 1966 — Rule 41
High Courts29 Sept 2018Disposed Off
M/s Telecommunications Consultants India Limited @APPELLANT@Hash Rajcomp Info Services Ltd
Rajasthan High Court · (2018) 09 RAJ CK 0154
Constitution of India, 1950 — Article 226
High Courts29 Sept 2018Disposed Off
Gopal Lal Sharma @APPELLANT@Hash Smt. Bharti Verma
Rajasthan High Court · (2018) 09 RAJ CK 0153
Code of Civil Procedure, 1908 — Section 151Constitution of India, 1950 — Article 227
High Courts29 Sept 2018Allowed
Munna Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0147
Indian Penal Code, 1860 — Section 34, 302, 364Indian Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 103, 156, 164, 313
High Courts29 Sept 2018Dismissed
State Bank of India @APPELLANT@Hash Ramesh Kumar Kachhawaha
Rajasthan High Court · (2018) 09 RAJ CK 0146
Constitution of India, 1950 — Article 14, 226
High Courts29 Sept 2018Disposed Off
Bhirma Ram @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0118
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18Indian Penal Code, 1860 — Section 120B, 201, 379
High Courts29 Sept 2018Dismissed
Saroj Devi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0117
Indian Penal Code, 1860 — Section 109, 325, 313, 376, 376(2)(n), 420, 498ACode of Criminal Procedure, 1973 — Section 190Hindu Marriage Act, 1955 — Section 13B
High Courts29 Sept 2018Disposed Off
Sanchita, Shilpi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0116
Indian Penal Code, 1860 — Section 34, 109, 120, 120B, 340(4), 342, 354A, 370(4), 374, 376(2)(f), 376D, 506Protection of Children from Sexual Offences Act, 2012 — Section 5(f), 5(g), 6, 7, 8, 17Code of Criminal Procedure, 1973 — Section 164, 389
High Courts28 Sept 2018Allowed
Raju Devi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 09 RAJ CK 0155
High Courts28 Sept 2018Dismissed
Shri Sudarshan @APPELLANT@Hash Shri Satyanarayan
Rajasthan High Court · (2018) 09 RAJ CK 0152
Indian Evidence Act, 1872 — Section 114Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 7, Order 5 Rule 17, Order 5 Rule 19Constitution of India, 1950 — Article 227
High Courts28 Sept 2018Dismissed
State of Rajasthan through Chief Secretary Govt. Secretariat @APPELLANT@Hash M/s. Kotyark Industries Private Limited
Rajasthan High Court · (2018) 09 RAJ CK 0151
High Courts28 Sept 2018Allowed
Rajasthan Small Industries Corporation Ltd @APPELLANT@Hash Om Narain Mathur
Rajasthan High Court · (2018) 09 RAJ CK 0150
High Courts28 Sept 2018Disposed Off
State Of Rajasthan @APPELLANT@Hash Tarun Singh
Rajasthan High Court · (2018) 09 RAJ CK 0149
Rajasthan Civil Service(Revised Pay) Rules, 2008 — Rule 24