High Courts09 Oct 2018Disposed Off
Sharda Kaswa @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0050
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 474 of 2,241
High Courts09 Oct 2018Disposed Off
Hari Singh Chitora @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0049
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 Oct 2018Disposed Off
State Of Rajasthan Through Principal Secretary @APPELLANT@Hash Vinod Kumar Sharma
Rajasthan High Court · (2018) 10 RAJ CK 0044
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 313, 375, 376, 384Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(b), 3(2)(v)
High Courts08 Oct 2018Dismissed
Virendra Pal Singh @APPELLANT@Hash Sharankirat Singh
Rajasthan High Court · (2018) 10 RAJ CK 0048
High Courts08 Oct 2018Dismissed
Bhishmapal Singh @APPELLANT@Hash Rajasthan State Road Transport Corporation
Rajasthan High Court · (2018) 10 RAJ CK 0047
High Courts08 Oct 2018Allowed
Khama Ram Vishnoi @APPELLANT@Hash Jai Narayan Vyas University
Rajasthan High Court · (2018) 10 RAJ CK 0046
Civil Services (Classification. Control and Appeal) Rules, 1930 — Rule 40Constitution of India, 1950 — Article 14, 16, 136, 226, 309
High Courts08 Oct 2018Dismissed
Rajasthan State Sahkari Spinning and Ginning Mills Limited @APPELLANT@Hash Atal Bihari Bhardwaj
Rajasthan High Court · (2018) 10 RAJ CK 0043
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts08 Oct 2018Dismissed
Vivek Kumar Devesh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0042
Right of Children to Free and Compulsory Education Act, 2009 — Section 23Constitution of India, 1950 — Article 14, 15(4)
High Courts08 Oct 2018Disposed Off
Veni Dutt And Ors @APPELLANT@Hash Vishnu Charan Malik
Rajasthan High Court · (2018) 10 RAJ CK 0033
High Courts08 Oct 2018Allowed
Champa Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0032
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302, 323, 341
High Courts08 Oct 2018Dismissed
Hardutt Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0031
Indian Penal Code, 1860 — Section 113B, 304B, 498ACode of Criminal Procedure, 1973 — Section 313
High Courts06 Oct 2018Dismissed
Dhane Singh @APPELLANT@Hash Ramavtar
Rajasthan High Court · (2018) 10 RAJ CK 0041
Rajasthan Tenancy Act, 1955 — Section 251, 251A
High Courts06 Oct 2018Dismissed
Union of India @APPELLANT@Hash Momd Yusuf Khan
Rajasthan High Court · (2018) 10 RAJ CK 0030
High Courts06 Oct 2018Dismissed
Municipal Board @APPELLANT@Hash Temple Narsingh Ji Khatedar
Rajasthan High Court · (2018) 10 RAJ CK 0029
Code of Civil Procedure, 1908 — Section 100Indian Evidence Act, 1872 — Section 101
High Courts06 Oct 2018Dismissed
Rajesh Kumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0028
High Courts06 Oct 2018Allowed
Amjad Khan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0027
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code , 1860 — Section 406, 498A
High Courts06 Oct 2018Disposed Off
Prakash @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0026
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code , 1860 — Section 34, 307, 323, 454
High Courts05 Oct 2018Disposed Off
Durga Shankar @APPELLANT@Hash Manish Chauhan
Rajasthan High Court · (2018) 10 RAJ CK 0040
Code of Civil Procedure, 1908 — Order 22 Rule 3
High Courts05 Oct 2018Allowed
Annu Marshal @APPELLANT@Hash Devendra Kumar Yogi
Rajasthan High Court · (2018) 10 RAJ CK 0039
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2), 28Code of Civil Procedure, 1908 — Section 151
High Courts05 Oct 2018Dismissed
State of Rajasthan @APPELLANT@Hash Smt. Saru Bai
Rajasthan High Court · (2018) 10 RAJ CK 0025
Industrial Disputes Act, 1947 — Section 25F