High Courts30 Oct 2018Disposed Off
Chandrakanta Sharma @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0077
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 472 of 2,241
High Courts30 Oct 2018Allowed
Santosh Boobna @APPELLANT@Hash Ramavtar Kandoi
Rajasthan High Court · (2018) 10 RAJ CK 0072
Rajasthan Municipalities Act, 2009 — Section 194, 194(12)Rajasthan Urban Area Land Use Conversion Rules, 2010 — Rule 11Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts30 Oct 2018Disposed Off
Pratima Murdia @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0071
High Courts29 Oct 2018Partly Allowed
Kamlesh Pargi @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0076
High Courts29 Oct 2018Allowed
Altaf Hussain @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0075
Rajasthan Police Subordinate Service Rules, 1989 — Section 7C
High Courts29 Oct 2018Dismissed
Imarti Lakdi Vyapari Sansthan Jodhpur @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0074
Rajasthan Agriculture Produce Marketing Act, 1961 — Section 2(i), 17Central Goods and Service Tax Act, 2017 — Section 174Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts29 Oct 2018Allowed
Swati Sharma @APPELLANT@Hash Rajasthan Public Service Commission
Rajasthan High Court · (2018) 10 RAJ CK 0073
High Courts29 Oct 2018Dismissed
Smt Chakki @APPELLANT@Hash Mansukh Bhai J Bariya
Rajasthan High Court · (2018) 10 RAJ CK 0070
Motor Vehicles Act, 1988 — Section 140, 166, 168, 173
High Courts29 Oct 2018Allowed
Sushree Pinky @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0069
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts26 Oct 2018
Libra India @APPELLANT@Hash Union Of India And Ors
Rajasthan High Court · (2018) 10 RAJ CK 0068
High Courts26 Oct 2018Dismissed
Major Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0067
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
High Courts26 Oct 2018Dismissed
M/s Dilip Buildcon Limited @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0059
Rajasthan Transparency in Public Procurement Act, 2012 — Section 38Constitution of India, 1950 — Article 226
High Courts26 Oct 2018Dismissed
Giepl-Hsepl Jv @APPELLANT@Hash Additional Chief Engineer
Rajasthan High Court · (2018) 10 RAJ CK 0058
Rajasthan Transparency in Public Procurement Rules, 2013 — Rule 63(1)
High Courts25 Oct 2018Dismissed
LRs of Veer Bhan Singh @APPELLANT@Hash Oswal Singh Sabha through Secretary Prasann Chand
Rajasthan High Court · (2018) 10 RAJ CK 0066
Code of Civil Procedure, 1908 — Section 100
High Courts25 Oct 2018Allowed
Divisional Manager N.I.C. Ltd @APPELLANT@Hash Raj. State Cons. Disp. Red. Commi., & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0065
Consumer Protection Act, 1986 — Section 2JJ, 2(p), 9, 10, 12, 13, 14, 14(2), 14(2A), 16, 16(1), 16(1B), 16(1B)(iii), 16(1)(b), 16(1)(b)(iii), 18, 22D
High Courts25 Oct 2018Dismissed
Chief Manager Rajasthan State Road Transport Corporation Limited @APPELLANT@Hash Heera Lal Panchal
Rajasthan High Court · (2018) 10 RAJ CK 0057
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts24 Oct 2018Dismissed
Pukhraj Soni @APPELLANT@Hash Smt. Nisha Citlangiya
Rajasthan High Court · (2018) 10 Raj CK 0099
Code of Civil Procedure, 1908 — Section 100, 151, Order 7 Rule 11Rajasathan Preemption Act, 1966 — Section 6(1), 21
High Courts24 Oct 2018
Mangilal Nirban Homoeopathic Medical College @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 Raj CK 0098
High Courts24 Oct 2018Disposed Off
Raghuvar Saini, Raghuvir Saini @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0088
Indian Penal Code , 1860 — Section 147, 148, 149, 307, 323, 341, 355, 427, 452
High Courts24 Oct 2018Dismissed
State Of Rajasthan @APPELLANT@Hash Babu Lal
Rajasthan High Court · (2018) 10 RAJ CK 0064
Indian Penal Code, 1860 — Section 34, 307, 336