COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 471 of 2,241

High Courts12 Nov 2018Dismissed

Khayali Lal Choudhary Son Of Sh. Dal Chand @APPELLANT@Hash Smt. Hemlata W/o Khayali Lal Choudhary

Rajasthan High Court · (2018) 11 RAJ CK 0012

Indian Penal Code , 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 125

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High Courts03 Nov 2018Allowed

Suresh Kumar S/o Sh. Gordhan Ram @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0011

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37Indian Penal Code, 1860 — Section 34, 149, 307, 353

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High Courts03 Nov 2018Allowed

Tarachand S/o Shri Birmaram @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 Raj CK 0006

Indian Penal Code , 1860 — Section 323, 342, 354, 376, 384Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(A), (3)(1)(2)(I), (3)(2)(V)(A), 14A(2)

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High Courts03 Nov 2018Dismissed

Rajesh s/o Shri Mailal and ors @APPELLANT@Hash State of Rajasthan through Principal Secretary and ors

Rajasthan High Court · (2018) 11 RAJ CK 0005

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High Courts02 Nov 2018

Smt. Geeta Lall Wife of Shri D.k. Lall @APPELLANT@Hash Ashinana Amar Developers and ors

Rajasthan High Court · (2018) 11 RAJ CK 0010

Arbitration & Conciliation Act, 1996 — Section 2, 2(9), 11, 21, 23, 25(a), 28(1)(a), 28(3), 32(2)(a), 34, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(a)(v), 37Limitation Act, 1963 — Section 3, 21, 43, Article 9

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High Courts02 Nov 2018

Oriental Insurance Company Ltd, @APPELLANT@Hash Devki Devi w/o Late Sh. Trilok Chand and ors

Rajasthan High Court · (2018) 11 RAJ CK 0009

Motor Vehicles Act, 1988 — Section 140, 147(1)(b), 166

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High Courts02 Nov 2018Dismissed

Smt. Bhawna @APPELLANT@Hash State And Ors

Rajasthan High Court · (2018) 11 RAJ CK 0008

Rajasthan Panchayati Raj Act 1994 — Section 38(1)Indian Penal Code, 1860 — Section 166, 167, 197, 420Code of Criminal Procedure, 1973 — Section 197

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High Courts02 Nov 2018Allowed

Babu Lal S/o Shri Dallaji Meena @APPELLANT@Hash New India Assurance Co. Ltd.

Rajasthan High Court · (2018) 11 RAJ CK 0007

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d), 173

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High Courts02 Nov 2018Allowed

Babu Lal @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0004

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102

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High Courts01 Nov 2018Dismissed

Akash Chanwariya @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0003

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High Courts01 Nov 2018Allowed

Gaji Khan @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0002

Code of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 7Rajasthan Police Rules, 1965 — Rule 4.4

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High Courts01 Nov 2018Disposed Off

Hukmi Chand @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0001

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High Courts31 Oct 2018Dismissed

GIEPL-HSEPL (JV) @APPELLANT@Hash Additional Chief Engineer

Rajasthan High Court · (2018) 10 RAJ CK 0083

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High Courts31 Oct 2018Disposed Off

NIMS University Rajasthan @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0082

Medical Council of India Act, 1956 — Section 33

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High Courts31 Oct 2018

Rajasthan High Court Advocates Association @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0079

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 1(1), 2 (1)(c), 2(f)(i), 3, 3(1), 3(2), 3(3), 3(A), 6, 12, 19

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High Courts31 Oct 2018Dismissed

R.K. Industries @APPELLANT@Hash Maximus International General

Rajasthan High Court · (2018) 10 RAJ CK 0078

Arbitration and Conciliation Act, 1996 — Section 2(2), 2(e), 34, 37, 49, 50Code of Civil Procedure, 1908 — Section 3Rajasthan High Court Rules, 1952 — Rule 134, 134(1)

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High Courts30 Oct 2018Allowed

Bhagwan Sahay @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0085

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code , 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21

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High Courts30 Oct 2018Allowed

Bhagyawati Jain @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0084

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High Courts30 Oct 2018Allowed

Chouthmal Saini @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0081

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code , 1860 — Section 120B, 420, 467, 468, 469, 471Negotiable Instruments Act, 1881 — Section 138

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High Courts30 Oct 2018

Kirtika Jain And Others @APPELLANT@Hash Union Of India And Others

Rajasthan High Court · (2018) 10 RAJ CK 0080

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