High Courts26 Nov 2018Allowed
Shyam Lal Sharma And Ors Vs Hindustan Copper Limited Ande Ors
Rajasthan High Court · (2018) 11 RAJ CK 0083
Industrial Disputes Act, 1947 — Section 18(3), 33C(2)Constitution of India 1950 — Article 12
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 469 of 2,241
High Courts26 Nov 2018
Richa Pareedwal D/O Shri Vinay Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 11 RAJ CK 0082
Code of Criminal Procedure, 1973 — Section 107, 151, 482
High Courts26 Nov 2018Disposed Off
Bagh Singh S/o Sh. Mithu Singh @ Sukhvinder Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0050
Indian Penal Code , 1860 — Section 302Code of Criminal Procedure, 1973 — Section 389
High Courts26 Nov 2018Dismissed
Jetha Kumar S/o Shri Choukha Ram @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0049
High Courts26 Nov 2018Dismissed
Rajpal S/o Shri Chatra Ram and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0048
High Courts26 Nov 2018Disposed Off
Rajendra Bala D/o Shri Shardul Singh @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0047
High Courts26 Nov 2018Allowed
Jagdish Chandra Meghwal S/o Shri Nanu Ram Meghwal @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0046
High Courts26 Nov 2018Allowed
Gaya Shri D/o Shri Atar Singh Gautam @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0045
High Courts26 Nov 2018
Murari Lal S/o Shri Suwa Lal @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0044
High Courts26 Nov 2018Dismissed
Deepak S/o Shri Vadhawa Ram @APPELLANT@Hash Jaipur Vidyut Vitaran Nigam Limited and ors
Rajasthan High Court · (2018) 11 RAJ CK 0043
High Courts26 Nov 2018Disposed Off
Mohamed Ramjan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0042
Code of Criminal Procedure, 1973 — Section 439, 482
High Courts26 Nov 2018
Dhara Singh S/o Gulab Bavri @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0041
Indian Penal Code , 1860 — Section 147, 148, 149, 302, 307, 323, 324, 341Arms Act, 1959 — Section 3, 4, 25Code of Criminal Procedure, 1973 — Section 439
High Courts26 Nov 2018Allowed
Surjan Singh S/o Shri Gurditt Singh @APPELLANT@Hash Manchand S/o Shri Preetu and ors
Rajasthan High Court · (2018) 11 RAJ CK 0040
Rajasthan Tenancy Act, 1955 — Section 42BCode of Civil Procedure, 1908 — Order 7 Rule 11(d), Order 7 Rule 11
High Courts20 Nov 2018
Babu Lal @ Babu S/o Shri Kalu Banjara Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0039
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29, 37Indian Penal Code, 1860 — Section 394
High Courts20 Nov 2018Disposed Off
Rekha D/o Shri Jhabar Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0038
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Nov 2018Disposed Off
Rasid Khan S/o Shri Haji Dariyan Khan and ors Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0037
Rajasthan Panchayati Raj Act, 1994 — Section 97Rajasthan Panchayati Raj Rules, 1996 — Rule 151, 164, 164(2)(c)
High Courts20 Nov 2018Disposed Off
Naina Ram and ors Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0036
Rajasthan Panchayati Raj Act 1994 — Section 97
High Courts20 Nov 2018
Roop Lal Damor S/o Shri Galji Damor Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0035
High Courts20 Nov 2018Allowed
Mangilal S/o Sh. Pokarram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0033
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37, 37b(ii), 50Code of Criminal Procedure, 1973 — Section 91, 439
High Courts20 Nov 2018Allowed
Bagda Ram S/o Sh. Dhanna Ramji @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0032
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506