High Courts29 Nov 2018Dismissed
Krishna Wife Of Late Shri Hari Singh And Ors Vs Niwas Son Of Shri Rajaram Khati
Rajasthan High Court · (2018) 11 RAJ CK 0090
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 468 of 2,241
High Courts29 Nov 2018Partly Allowed
Jitendra S/O Shri Niranjan Nath Vs Shri Munni Yadav And Ors
Rajasthan High Court · (2018) 11 RAJ CK 0089
Motor Vehicles Act, 1988 — Section 166, 173
High Courts28 Nov 2018Disposed Off
Govind Singh S/O Shri Raju Singh Vs Sharda W/O Shri Govind Singh
Rajasthan High Court · (2018) 11 RAJ CK 0088
Hindu Marriage Act, 1955 — Section 13B
High Courts28 Nov 2018Dismissed
State Bank Of India and ors Vs Ashish Kumar S/o Shri Megha Ram Singh and ors
Rajasthan High Court · (2018) 11 RAJ CK 0063
Specific Relief Act, 1963 — Section 14Constitution of India, 1950 — Article 21, 226
High Courts28 Nov 2018Disposed Off
Gajendra Singh Charan S/o Ugam Dan Charan and ors Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0062
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts28 Nov 2018Disposed Off
Mahendra Singh Rathore S/o Shri Mohan Singh Rathore Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0061
High Courts28 Nov 2018Dismissed
Suman Rathore D/o Shri Manohar Singh Rathore Vs Union Of India and ors
Rajasthan High Court · (2018) 11 RAJ CK 0060
High Courts28 Nov 2018Partly Allowed
Derby Textiles Ltd Vs Appellate Authority for Industrial
Rajasthan High Court · (2018) 11 RAJ CK 0059
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 15(1)Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 4(b), 5, 252
High Courts28 Nov 2018Partly Allowed
Kanwar Lal @ Kanwaria S/o Shri Kesu Ram Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0058
Indian Penal Code, 1860 — Section 34, 394Code of Criminal Procedure, 1973 — Section 313
High Courts28 Nov 2018Allowed
Kailash S/o Krishan Lal Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0057
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22Code of Criminal Procedure, 1973 — Section 439
High Courts28 Nov 2018Allowed
Dariya W/o Bhagga Ram @ Bhagat Singh Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0056
Indian Penal Code, 1860 — Section 120B, 201, 302, 365Code of Criminal Procedure, 1973 — Section 439
High Courts28 Nov 2018Allowed
Manjeet Singh S/o Sh. Ram Singh Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0055
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22Code of Criminal Procedure, 1973 — Section 439
High Courts28 Nov 2018Partly Allowed
Kuka S/o Bhamra @ Bhanwar lal Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0054
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307, 323, 324, 341
High Courts27 Nov 2018Allowed
Mubarik S/O Shri Atti Mohammad Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0087
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 379Indian Forest Act, 1927 — Section 41, 42
High Courts27 Nov 2018
Manish Kejriwal S/O Shri Banwari Lal Kejriwal Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0086
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts27 Nov 2018
Rohit Garg S/O Shri Rajiv Kumar Garg Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0085
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 377, 406, 420, 498AHindu Marriage Act, 1955 &mdash Section 13B
High Courts27 Nov 2018
Ravi Sharma S/O Shri Ramprasad And Ors Vs State Of Rajasthanande Ors
Rajasthan High Court · (2018) 11 RAJ CK 0084
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 &mdash Section 13B
High Courts27 Nov 2018Dismissed
Revant Ram Meghwal S/o Dana Ram Meghwal and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0053
High Courts27 Nov 2018Allowed
Jagdish S/o Amar Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0052
Indian Penal Code , 1860 — Section 147, 148, 149, 307, 450Arms Act, 1959 — Section 3, 27Code of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2018Allowed
Ishaak Khan S/o Asgar Khan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25Code of Criminal Procedure, 1973 — Section 439