High Courts03 Dec 2018Allowed
Sunderlal Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0103
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 438
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Rajasthan High Court judgments
44,813 judgments · page 467 of 2,241
High Courts03 Dec 2018Dismissed
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0102
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act 1872 — Section 106
High Courts03 Dec 2018Dismissed
Ramveer Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0101
Indian Penal Code, 1860 — Section 364Code of Criminal Procedure, 1973 — Section 161, 313
High Courts01 Dec 2018Partly Allowed
New India Assurance Company Ltd Vs Indra And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0200
High Courts01 Dec 2018Dismissed
Satish Kumar Rathore Vs Pinki Rathore Daughter
Rajasthan High Court · (2018) 12 RAJ CK 0199
Hindu Marriage Act, 1955 — Section 9, 13Indian Penal Code, 1860 — Section 498A
High Courts01 Dec 2018Partly Allowed
Ramesh Chand Yogi Vs Jameel Khan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0198
High Courts01 Dec 2018Disposed Off
Meetu Rahi & Anr Vs Basant Yadav
Rajasthan High Court · (2018) 12 RAJ CK 0100
Hindu Adoption and Maintenance Act, 1956 — Section 18, 23
High Courts01 Dec 2018Dismissed
Zila Parishad, Sri Ganganagar Through Its Chief Executive Officer, Sri Ganganagar And Ors Vs Seema
Rajasthan High Court · (2018) 12 RAJ CK 0099
High Courts01 Dec 2018Dismissed
Kapil Kumar Dhabhai Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0098
High Courts01 Dec 2018Dismissed
Global Syntex (Bhilwara) Ltd Vs Customs, Excise And Service Tax Appellate Tribunal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0097
Central Excise Act, 1944 — Section 11AC, 35GConstitution of India 1950 — Article 226, 227
High Courts01 Dec 2018
Lala Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0096
Indian Penal Code, 1860 — Section 302, 341, 447Constitution of India 1950 — Article 226
High Courts01 Dec 2018Disposed Off
Sheela Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0095
Indian Penal Code, 1860 — Section 120B, 149, 201, 302, 396, 412, 449
High Courts01 Dec 2018Partly Allowed
Kala Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0094
Rajasthan Excise Act, 1950 — Section 16, 54Indian Penal Code, 1860 — Section 16, 54
High Courts01 Dec 2018Dismissed
Ajay Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0093
Indian Penal Code, 1860 — Section 341, 342, 354, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 5(n), 6, 7, 8, 16
High Courts30 Nov 2018Dismissed
Ravi Shankar Srivastava Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0096
Code of Criminal Procedure, 1973 — Section 197Prevention of Corruption Act, 1988 — Section 17
High Courts30 Nov 2018Dismissed
Lalita Sharma Wife Vs India Assurance Company Limited
Rajasthan High Court · (2018) 11 RAJ CK 0095
High Courts30 Nov 2018Dismissed
Icici Lombard General Insurance Company Ltd Vs Amolak Singh And Ors
Rajasthan High Court · (2018) 11 RAJ CK 0094
High Courts30 Nov 2018Dismissed
Rajasthan State Road Transport Corporation Vs Resham Devi And Ors
Rajasthan High Court · (2018) 11 RAJ CK 0093
High Courts30 Nov 2018Disposed Off
Monika Pandit And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 11 RAJ CK 0092
Code of Criminal Procedure, 1973 — Section 482
High Courts29 Nov 2018
Babu Lal S/O Shri Kaluram Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0091
Code of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 406, 498A