High Courts04 Dec 2018Disposed Off
Devi Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0135
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 325, 336, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 465 of 2,241
High Courts04 Dec 2018Dismissed
Ghanshyam Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0134
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 365, 452Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)
High Courts04 Dec 2018Disposed Off
Roop Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0133
Indian Penal Code, 1860 — Section 304, 307
High Courts04 Dec 2018Allowed
Bholu @ Bhola Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0132
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 143, 302, 307, 323, 326, 450, 452
High Courts04 Dec 2018Allowed
Mahipal Singh And Ors Vs Shankar Lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0131
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d), 173
High Courts04 Dec 2018Dismissed
Oriental Insurance Company Limited Vs Lakharam And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0129
Limitation Act 1963 — — Section 5
High Courts04 Dec 2018Disposed Off
Mukesh Vs Teeku Ram And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0127
Motor Vehicles Act, 1988 — Section 166, 173
High Courts03 Dec 2018Allowed
Shakuntala Bairwa Vs Rajasthan Public Service Commission
Rajasthan High Court · (2018) 12 RAJ CK 0209
High Courts03 Dec 2018Allowed
Kailash Chand Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0208
Indian Penal Code, 1860 — Section 143, 294, 323, 341Code of Criminal Procedure, 1973 — Section 360, 361Probation of Offenders Act of 1958 — Section 12
High Courts03 Dec 2018Disposed Off
Raju Lalwani Vs Narottam Lalawani
Rajasthan High Court · (2018) 12 RAJ CK 0207
Code of Criminal Procedure, 1973 — Section 311, 482
High Courts03 Dec 2018Disposed Off
Shailesh Kasliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0206
Code of Criminal Procedure, 1973 — Section 311, 482
High Courts03 Dec 2018Partly Allowed
State Of Rajasthan Vs Vinod Kumar
Rajasthan High Court · (2018) 12 RAJ CK 0205
Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Indian Penal Code, 1860 — Section 302, 363, 366, 376, 376AB, 397, 450Code of Criminal Procedure, 1973 — Section 313, 366
High Courts03 Dec 2018
Mohan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0204
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 300, 302, 304, 307, 323, 341Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Dec 2018Allowed
Lichhu Ram Alias Laxman Ram Vs Om Prakash Agarwal
Rajasthan High Court · (2018) 12 RAJ CK 0203
Code of Civil Procedure, 1908 — Section Order 41 Rule 27
High Courts03 Dec 2018Dismissed
Kailash Bai And Ors Vs Riyajuddin And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0202
High Courts03 Dec 2018Disposed Off
Deepa Sahu Vs Harshvardhan
Rajasthan High Court · (2018) 12 RAJ CK 0201
Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13, 13(1A), 13(B), 13B(2)
High Courts03 Dec 2018Disposed Off
Arvind Kumar Vs Anand Kumar Sharma And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0126
High Courts03 Dec 2018Disposed Off
Phularam Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0125
Indian Penal Code, 1860 — Section 34Code of Criminal Procedure, 1973 — Section 389
High Courts03 Dec 2018Disposed Off
Krishnapal Singh Deora And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0124