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Rajasthan High Court judgments

44,813 judgments · page 463 of 2,241

High Courts06 Dec 2018

Dr. Praveen Goyal Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0284

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 190, 190(1)(A), 190(1)(b), 190(1)(D), 200
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High Courts06 Dec 2018

Ajijur Rahman And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0270

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21(B), 22(c), 35, 41(2), 42, 44, 52, 52(2), 53(2), 55, 57, 67Evidence Act, 1872 — Section 24, 25, 26, 27Code Of Criminal Procedure, 1973 — Section 437A
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High Courts06 Dec 2018Dismissed

Satish And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0268

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 308, 323, 324, 326, 341Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 313
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High Courts06 Dec 2018Partly Allowed

Unkar And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0144

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 304, 307, 323, 324, 325, 447Code of Criminal Procedure, 1973 — Section 216, 313, 374(2)
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High Courts06 Dec 2018Partly Allowed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0143

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 363, 366, 376Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts06 Dec 2018Dismissed

Narayan Lal Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0140

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 304(I), 323, 447, 452Evidence Act 1872 — Section 27
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