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Rajasthan High Court judgments

44,813 judgments · page 461 of 2,241

High Courts11 Dec 2018

Mithu Lal Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0168

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
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High Courts11 Dec 2018Allowed

Amrik Singh Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0166

Indian Penal Code, 1860 — Section 354A(1)(i)Protection of Children from Sexual Offences Act, 2012 — Section 7, 8Code of Criminal Procedure, 1973 — Section 439
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High Courts11 Dec 2018Allowed

Shesha Ram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0165

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 19Code of Criminal Procedure, 1973 — Section 439
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High Courts11 Dec 2018Allowed

Sangeeta Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0164

Indian Penal Code, 1860 — Section 120B, 343, 366, 376Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(2)(v)(va), 14A(2)
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High Courts11 Dec 2018Partly Allowed

Narpat Singh Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0163

Indian Penal Code, 1860 — Section 300, 302, 304, 308, 323, 324, 341, 374(2)Arms Act, 1959 — Section 4, 24, 25Code of Criminal Procedure, 1973 — Section 313
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High Courts11 Dec 2018Dismissed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0162

Code of Criminal Procedure, 1973 — Section 313, 383Indian Penal Code, 1860 — Section 75, 84, 302, 307, 323, 341Evidence Act 1872 — Section 27, 105
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High Courts11 Dec 2018Dismissed

Jagdish @ Baccha And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0160

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 304, 323, 324, 325, 341Code of Criminal Procedure, 1973 — Section 161, 437AArms Act, 1959 — Section 4, 25
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High Courts10 Dec 2018Dismissed

Ajay Shankar Dubey Vs State Of Rajasthan And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0278

Wildlife Protection Act, 1972 — Section 2(16), 11, 11(a), 11(1)(a), 12, 12(bb), 38, 38(O), 38L, 38O(f), 38O(1)(f), 38O(1)(k), 38O(2)Constitution Of India, 1950 — Article 21, 48A, 252
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