High Courts15 Dec 2018Allowed
Ram Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0183
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 336, 427, 458, 504Code of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 459 of 2,241
High Courts14 Dec 2018Dismissed
Vikram Choudhary And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0316
Indian Penal Code, 1860 — Section 364(A)
High Courts14 Dec 2018Dismissed
Kishan Lal Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0315
High Courts14 Dec 2018Dismissed
Hari Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0314
High Courts14 Dec 2018Dismissed
Jwala Singh And Ors Vs Board Of Revenue, Ajmer And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0313
High Courts14 Dec 2018Dismissed
Ramkishan Vs Manna Lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0312
Constitution Of India, 1950 — Article 227
High Courts14 Dec 2018Dismissed
Ram Prasad Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0311
High Courts14 Dec 2018Dismissed
Pavan Bhariya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0310
High Courts14 Dec 2018Disposed Off
Dhanpal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0309
High Courts14 Dec 2018Disposed Off
Naitik Sharma Vs University Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0308
High Courts14 Dec 2018Disposed Off
Anil Poonia Vs Rajasthan Public Service Commission
Rajasthan High Court · (2018) 12 RAJ CK 0307
High Courts14 Dec 2018Disposed Off
Vikash Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0306
High Courts14 Dec 2018Allowed
Mukesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0305
Indian Penal Code, 1860 — Section 323, 341Rajasthan Prisoners (Release on Parole) Rules, 1958 — Rule 9
High Courts14 Dec 2018Disposed Off
Smt. Vandana Maheshwari Vs Dinesh Kumar Somani
Rajasthan High Court · (2018) 12 RAJ CK 0304
Hindu Marriage Act, 1955 — Section 9, 13(1)(1)(1b)
High Courts14 Dec 2018Dismissed
Prashant Sharma Vs Smt. Yogesh Kumari
Rajasthan High Court · (2018) 12 RAJ CK 0303
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts14 Dec 2018Allowed
Jagdish Ram Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0182
Indian Penal Code, 1860 — Section 342, 354, 354B, 451Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 11(2)(5), 12Code of Criminal Procedure, 1973 — Section 164, 439
High Courts14 Dec 2018Allowed
Avdhesh Patel Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0181
Code of Criminal Procedure, 1973 — Section 82, 83, 112, 122, 244, 439(2)Indian Penal Code, 1860 — Section 120B, 302, 323, 452
High Courts13 Dec 2018Dismissed
Gopal Vs Ganesh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0302
Punjab General Sales Tax Act, 1948 — Section 14(4), 21Rajasthan Land Revenue (Allotment Of Land for Agriculture Purposes) Rules, 1970 — Rule 14(3), 15
High Courts13 Dec 2018Disposed Off
Syed Shahid Ali Vs State Public Information Officer & District Education Officer And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0301
Right To Information Act, 2005 — Section 8(1)(j)Limitation Act, 1963 — Section 5Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16, 17
High Courts13 Dec 2018Disposed Off
Bansi Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0300