High Courts17 Dec 2018Allowed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 458 of 2,241
High Courts17 Dec 2018Dismissed
Shaitan Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0322
Indian Penal Code, 1860 — Section 34, 120BCode Of Criminal Procedure, 1973 — Section 161, 174, 313Evidence Act, 1872 — Section 27
High Courts17 Dec 2018Partly Allowed
Smt Seema And Ors Vs Vijay Singhs And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0321
High Courts17 Dec 2018Disposed Off
Kailashdan @ K.D. Charan Vs State Of Rajastha
Rajasthan High Court · (2018) 12 RAJ CK 0197
Code of Criminal Procedure, 1973 — Section 389
High Courts17 Dec 2018Dismissed
Surendra Mirdha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0196
High Courts17 Dec 2018Dismissed
Kirodi Mal Meena Vs Jodhpur Vidhyut Vitran Nigam Ltd And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0195
High Courts17 Dec 2018
Suzuki Spinners Vs Commissioner Of C.E And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0194
Central Excise Act, 1994 — Section 35GCENVAT Credit Rules, 2004 — Rule 15(1)
High Courts17 Dec 2018Allowed
Amar Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0193
Indian Penal Code, 1860 — Section 304Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 14
High Courts17 Dec 2018
Mahesh Kumar Vs Nathu Lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0192
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts17 Dec 2018Dismissed
Suresh Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0191
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 305, 306, 365, 392
High Courts17 Dec 2018Allowed
Ramesh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0190
Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code of Criminal Procedure, 1973 — Section 164, 439
High Courts17 Dec 2018Dismissed
Ummeda Ram Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0189
Code of Criminal Procedure, 1973 — Section 313, 374(2)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)Indian Penal Code, 1860 — Section 376(2)(F)
High Courts17 Dec 2018
Rafiq Alam Kohri Vs Urban Improvement Trust And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0188
Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1, Order 39 Rule 1, Order 39 Rule 2Rajasthan Urban Improvement Act, 1959 — Section 73(9)Constitution of India 1950 — Article 227
High Courts15 Dec 2018Disposed Off
Employees State Insurance Corporation And Ors Vs Dr. Ratan Chaudhary And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0320
Limitation Act, 1963 — Section 5
High Courts15 Dec 2018Disposed Off
Deen Dayal And Ors Vs Shankar Bhawan Grah Nirman Sahkari Samiti Ltd And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0319
Land Revenue Act, 1956 — Section 90B
High Courts15 Dec 2018Dismissed
Ghanshyam Kumawat Vs Smt Anjulata Kumawat
Rajasthan High Court · (2018) 12 RAJ CK 0318
High Courts15 Dec 2018Disposed Off
Sunit Mohan Saxena Vs Smt. Taru Saxena
Rajasthan High Court · (2018) 12 RAJ CK 0317
Hindu Marriage Act, 1955 — Section 9, 13B, 24
High Courts15 Dec 2018Allowed
Nand Lal Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0187
Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 20Rajasthan Minor and Mining Concessions Rules, 2017 — Rule 54, 55, 58
High Courts15 Dec 2018Allowed
Hari Krishna Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0185
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 376
High Courts15 Dec 2018Allowed
Shivlal Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0184
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341Code of Criminal Procedure, 1973 — Section 439