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Rajasthan High Court judgments

44,813 judgments · page 456 of 2,241

High Courts20 Dec 2018

Vikram And Ors Vs State And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0250

Code Of Criminal Procedure, 1973 — Section 145, 482Indian Penal Code, 1860 — Section 120B, 384, 420, 467, 468, 471
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High Courts20 Dec 2018

Mahaveer Prasad Vs State And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0249

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 419, 420, 467, 468, 471, 474
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High Courts20 Dec 2018Allowed

Heera Lal @ Bablu Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0245

Indian Penal Code, 1860 — Section 120B, 363, 376(D)Protection Of Children from Sexual Offences Act, 2012 — Section 5(G), 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts20 Dec 2018Allowed

Shivram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0244

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
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High Courts20 Dec 2018Allowed

Hem Singh And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0241

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 143, 323, 379, 427, 447
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High Courts20 Dec 2018Allowed

Mohan Lal And Ors Vs State

Rajasthan High Court · (2018) 12 RAJ CK 0240

Code Of Criminal Procedure, 1973 — Section 161, 173(8), 313, 374(2)Evidence Act, 1872 — Section 27
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High Courts19 Dec 2018Dismissed

Praveen Kumar Agarwal Vs Union Of India And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0335

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Constitution Of India, 1950 — Article 226
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