CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 455 of 2,241

High Courts21 Dec 2018Allowed

Tulachha Ram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0260

Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(j)(ii), 6Indian Penal Code, 1860 — Section 120B, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)
Read judgment
High Courts21 Dec 2018Allowed

Mange Ram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0259

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498AEvidence Act, 1872 — Section 106, 113B
Read judgment
High Courts21 Dec 2018Allowed

Bhagirath Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0258

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 341Arms Act, 1959 — Section 3, 25, 27
Read judgment
High Courts20 Dec 2018Dismissed

Ratan Lal And Ors Vs Gopal Singh And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0350

Rajasthan Tenancy Act, 1955 — Section 53(2)(i)(a), 53(2)(i)(b), 53, 188Rajasthan Tenancy (Board Of Revenue) Rules, 1955 — Rule 19, 20, 20(a), 20(c), 20(e)
Read judgment
High Courts20 Dec 2018Allowed

Ajay Rinwa And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0344

Indian Penal Code, 1860 — Section 109, 120B, 148, 149, 302, 307, 323, 325, 341, 427, 450Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 319, 438, 482Constitution Of India, 1950 — Article 226
Read judgment
High Courts20 Dec 2018Dismissed

Ultratech Cement Limited Vs Rajasthan Rajya Vidyut Utpadan Nigam Ltd

Rajasthan High Court · (2018) 12 RAJ CK 0339

Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13Specific Relief Act, 1963 — Section 10, 14, 14(1)(c), 14(e), 34, 41(e), 41(j)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
Read judgment