High Courts02 Jan 2019Allowed
Ramesh Gurjar Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0010
Rajasthan Minor Mineral Concession Rules, 2017 — Rule 75Rajasthan Minor Mineral Concession Rules, 1986 — Rule 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 454 of 2,241
High Courts02 Jan 2019Dismissed
Umashankar Vs Seth Suganchand Chitlangiya Charitable Trust And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0009
Rajasthan Rent Control Act, 2001 — Section 18, 32Transfer Of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts02 Jan 2019Disposed Off
Mahendra Choudhary And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0008
High Courts02 Jan 2019Allowed
Radheshyam Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 147, 201, 302
High Courts02 Jan 2019
Vimal Dharu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0006
Indian Penal Code, 1860 — Section 341, 323Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)
High Courts02 Jan 2019
Bhup Singh Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0005
Rajasthan Excise Act, 1950 — Section 19, 54, 54ACode Of Criminal Procedure, 1973 — Section 438
High Courts02 Jan 2019
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2019Disposed Off
Gama @ Shiv Sagar And Anr Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0003
Indian Penal Code, 1860 — Section 34, 302, 304, 323
High Courts02 Jan 2019Allowed
Gayatri Ojha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0002
Rajasthan Panchayati Raj (Transferred Activities), Rules 2011 — Rule 8
High Courts02 Jan 2019
Bane @ Banne Singh Vs Oriental Insurance Company Ltd And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0001
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts21 Dec 2018Allowed
Union of India And Ors Vs Sish Ram
Rajasthan High Court · (2018) 12 RAJ CK 0358
Employees' State Insurance Act, 1948 — Section 2(8)Entitlement Rules, 1982 — Rule 4, 5Pension Regulations for The Army, 1961 — Regulation 173, 179
High Courts21 Dec 2018Allowed
Major S.K.Goyal Vs Union Of India And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0357
High Courts21 Dec 2018Allowed
Yogendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0356
High Courts21 Dec 2018Allowed
Buddhi Prakash Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0355
High Courts21 Dec 2018Allowed
Yashpal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0354
High Courts21 Dec 2018Allowed
Rakesh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0353
High Courts21 Dec 2018Disposed Off
Pushpa Rani Vs State Of Rajasthan And
Rajasthan High Court · (2018) 12 RAJ CK 0352
High Courts21 Dec 2018Dismissed
Bhawar Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0351
Indian Penal Code, 1860 — Section 34, 201, 302, 342, 364, 364A, 365Code Of Criminal Procedure, 1973 — Section 173(8), 313
High Courts21 Dec 2018Disposed Off
Sharad Chandra @ Sharat Chandra Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0262
Code Of Criminal Procedure, 1973 — Section 164, 389Indian Penal Code, 1860 — Section 34, 109, 120, 120B, 342, 354A, 370(4), 376, 376(2)(f), 376D, 506, 509Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 23, 26
High Courts21 Dec 2018Allowed
C.R.D. Healthcare Private Ltd Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0261
Constitution Of India, 1950 — Article 226