High Courts03 Jan 2019Dismissed
Roshan Lal Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0252
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 452 of 2,241
High Courts03 Jan 2019Dismissed
Bharat Raj Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0251
High Courts03 Jan 2019Dismissed
Mahesh Nitharwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0250
High Courts03 Jan 2019Dismissed
Mahesh Kumar Shakkarwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0249
High Courts03 Jan 2019Dismissed
Gireeraj Arya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0248
High Courts03 Jan 2019Dismissed
Ashok Kumar Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0247
High Courts03 Jan 2019Dismissed
Dinesh Kumar Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0246
High Courts03 Jan 2019Dismissed
Dayaram Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0245
High Courts03 Jan 2019Disposed Off
Kavita Mechu Daughter Of Shri Inder Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0244
High Courts03 Jan 2019Disposed Off
Surendra Kumar Saini Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0243
High Courts03 Jan 2019Allowed
Dr. Ujala Nyola Vs University Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0242
Constitution Of India, 1950 — Article 14, 16, 142, 226
High Courts03 Jan 2019Dismissed
Narain Das Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0241
Evidence Act, 1872 — Section 114Rajasthan Service Rules, 1951 — Rule 244(1)Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16
High Courts03 Jan 2019Disposed Off
Mukesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0240
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1939 — Section 3, 181Code Of Criminal Procedure, 1973 — Section 437A
High Courts03 Jan 2019Partly Allowed
State Of Rajasthan And Ors Vs Mod Singh And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0239
Indian Penal Code, 1860 — Section 302, 363, 366A, 376(2)(i), 376, 376A, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 311, 313, 366Protection Of Children from Sexual Offences Act, 2012 — Section 5(i,m), 6, 42
High Courts03 Jan 2019Dismissed
State Of Rajasthan And Ors Vs Manoj Kumar
Rajasthan High Court · (2019) 01 RAJ CK 0027
Birth And Death Registration Act, 1969 — Section 12, 17Birth And Death Registration Rules, 2000 — Rule 8
High Courts03 Jan 2019Allowed
Secretary Vs Labour Court Bhilwara And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0026
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Jan 2019Dismissed
Leela Devi And Ors Vs Board Of Revenue And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0025
Constitution Of India, 1950 — Article 227
High Courts03 Jan 2019Disposed Off
Gheesa Lak Khatik Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0024
High Courts03 Jan 2019Dismissed
Sonu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0023
High Courts03 Jan 2019Allowed
Indra Kumar Rawal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0022