High Courts04 Jan 2019Dismissed
Manish Chandak Vs Pukharaj And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0045
Rajasthan Tenancy Act, 1955 — Section 10, 88, 90, 92, 151, 188Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 451 of 2,241
High Courts04 Jan 2019Disposed Off
Champa Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0044
Constitution Of India, 1950 — Article 226
High Courts04 Jan 2019Dismissed
Union Of India And Ors Vs N.P. Arora And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0043
High Courts04 Jan 2019
Sita Bai Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0042
High Courts04 Jan 2019
Rani Kour And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0041
High Courts04 Jan 2019Disposed Off
Mahendra Singatiya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0040
High Courts04 Jan 2019Dismissed
Alishah And Ors Vs Board Of Revenue Ajmer And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0039
Rajasthan Tenancy Act, 1955 — Section 212Constitution Of India, 1950 — Article 227
High Courts04 Jan 2019
Mahesh Kumar Vs Shankar Lal & Anr
Rajasthan High Court · (2019) 01 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jan 2019
Mahesh Kumar Vs Bhairu Lal & Anr
Rajasthan High Court · (2019) 01 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jan 2019
Mohan Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0036
Indian Penal Code, 1860 — Section 143, 307, 323, 341Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2019Allowed
Rekha Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0035
Indian Penal Code, 1860 — Section 34, 120B, 201, 307, 323, 326Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2019Dismissed
Mukhtiar Singh @ Falku Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0034
Indian Penal Code, 1860 — Section 106, 302Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)
High Courts04 Jan 2019Dismissed
Yogesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0033
Indian Penal Code, 1860 — Section 302, 419, 465Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts04 Jan 2019Dismissed
Rathi Steel & Power Limited Vs Raj Lime Product
Rajasthan High Court · (2019) 01 RAJ CK 0032
Arbitration And Conciliation Act, 1996 — Section 7, 7(3), 7(4), 7(4)(c), 8, 8(1), 8(2), 13, 16, 34, 37Code Of Civil Procedure, 1908 — Section 37Indian Contract Act, 1972 — Section 29
High Courts04 Jan 2019
Devi Lal Vs Rajasthan State Road Transport Corporation And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0031
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts04 Jan 2019Allowed
Suraksha Vs Purshottam Lal
Rajasthan High Court · (2019) 01 RAJ CK 0030
Hindu Marriage Act, 1955 — Section 13(A), 13(B)
High Courts04 Jan 2019Disposed Off
Jairaj And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0029
High Courts04 Jan 2019Dismissed
Kishore Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0028
Rajasthan Educational Sub-ordinate Service Rules, 1971 — Rule 6(D)
High Courts03 Jan 2019Disposed Off
Uttam Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0254
University Grants Commission Regulations, 2010 — Regulation 13(1)
High Courts03 Jan 2019Disposed Off
Shiv Singh Tyagi And Ors Vs Judge Industrial Tribunal, Jaipur And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0253
Industrial Disputes Act, 1947 — Section 33A, 33(2)(b)