High Courts08 Jan 2019Dismissed
Vikash Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0061
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 36A(1)(4)Code Of Criminal Procedure, 1973 — Section 167(2), 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 449 of 2,241
High Courts08 Jan 2019Dismissed
Dilip Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0060
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 36A(1)(4)
High Courts08 Jan 2019Allowed
Bhurji And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0059
Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration or Export) Act, 1995 — Section 3, 4, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Jan 2019Dismissed
Ram Lal Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0058
Indian Penal Code, 1860 — Section 302, 307, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 27
High Courts08 Jan 2019Dismissed
Ramkanwari Vs Babu Lal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0057
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11
High Courts08 Jan 2019Allowed
Banwari Lal Vs Roshni And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0056
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 166, 173
High Courts07 Jan 2019Dismissed
Suresh Chand Agrawal Vs Shri Siddeshwar Mahadev Mandir Samiti And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0278
Limitation Act, 1963 — Section 5Rajasthan Municipalities (Disposal Of Urban Land) Rules, 1974 — Rule 23, 23(2), 32
High Courts07 Jan 2019Dismissed
Pramod Kotahwala And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0277
Limitation Act, 1963 — Section 5Land Acquisition Act, 1894 — Section 4, 5A, 6, 17(1), 25(3)
High Courts07 Jan 2019Dismissed
Teekendra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0276
High Courts07 Jan 2019Dismissed
Ram Gopal And Ors Vs Mahesh Chaudhary And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0275
Rajasthan Tenancy Act, 1955 — Section 92A, 188, 224Limitation Act, 1963 — Section 5Rajasthan High Court Rules, 1952 — Rule 134
High Courts07 Jan 2019Dismissed
Subedin Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0274
Indian Penal Code, 1860 — Section 494
High Courts07 Jan 2019Dismissed
Vishal Pareek Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0273
High Courts07 Jan 2019Dismissed
Kana Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0272
High Courts07 Jan 2019Dismissed
Komal Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0271
High Courts07 Jan 2019Dismissed
Ram Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0270
Evidence Act, 1872 — Section 114
High Courts07 Jan 2019Disposed Off
Khemraj Vs Rajasthan High Court its Registrar (General) And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0269
Rajasthan Judicial Service Rules, 2010 — Rule 12(e)
High Courts07 Jan 2019Disposed Off
Rahul Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0268
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 165AConstitution Of India, 1950 — Article 21
High Courts07 Jan 2019Dismissed
Smt. Savitri Devi Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0267
Indian Penal Code, 1860 — Section 120B, 201, 302Evidence Act, 1872 — Section 27, 106
High Courts07 Jan 2019Disposed Off
Dr. Vijay Beniwal And Ors Vs University Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0266
High Courts07 Jan 2019Partly Allowed
Smt. Ummed Devi And Ors Vs Gopal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0265
Motor Vehicles Act, 1988 — Section 140, 166