High Courts08 Jan 2019Dismissed
Hariram Fagoriya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0290
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 448 of 2,241
High Courts08 Jan 2019Dismissed
Mukesh Kumar Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0289
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Bajrang Lal Sepat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0288
High Courts08 Jan 2019Dismissed
Krishna Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0287
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Ravi Prakash Bakoliya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0286
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Shyoram Singh Jat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0285
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Kamal Kishor Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0284
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Devnarayan Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0283
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Disposed Off
Shyam Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0282
High Courts08 Jan 2019Dismissed
Vishram Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0281
Evidence Act, 1872 — Section 114
High Courts08 Jan 2019Dismissed
Anubhav Ajmani And Ors Vs State Of Madhya Pradesh And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0280
Constitution Of India, 1950 — Article 32
High Courts08 Jan 2019Dismissed
Brajraj Singh @ Kalli Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0279
Indian Penal Code, 1860 — Section 302, 307Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 161, 161(1), 162, 313
High Courts08 Jan 2019Dismissed
Yusuf And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0084
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 323, 341, 365, 394Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts08 Jan 2019Dismissed
Manoj Kumari Vs Registrar And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0068
Rajasthan High Court Rules, 1952 — Rule 134Constitution Of India, 1950 — Article 226
High Courts08 Jan 2019Dismissed
Nagaur Central Co-operative Bank Ltd And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0067
High Courts08 Jan 2019Disposed Off
Shalini Sihag Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0066
High Courts08 Jan 2019
Narendra Singh Lalas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0065
High Courts08 Jan 2019Disposed Off
Shyama Vyas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0064
High Courts08 Jan 2019Dismissed
Ajay Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0063
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 6D
High Courts08 Jan 2019
Nihar Vyas And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420