COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 447 of 2,241

High Courts09 Jan 2019Allowed

Shiv Kumar @ Shiva And Ors Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0085

Indian Penal Code, 1860 — Section 302, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 299, 313Evidence Act, 1872 — Section 113A, 113B

High Courts09 Jan 2019Disposed Off

Seema Devi Badiyasar And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0083

High Courts09 Jan 2019Dismissed

Guman Singh And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0082

Public Trust Act, 1954 — Section 18(1), 18(2)Rajasthan Public Trust Rules, 1962 — Rule 20, 21, 21(3), 23

High Courts09 Jan 2019Dismissed

Gurnam Singh Vs Additional District Judge And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0081

Rajasthan Relief Of Agricultural Indebtedness Act, 1957 — Section 6(2)Constitution Of India, 1950 — Article 226, 227

High Courts09 Jan 2019Dismissed

Bohra Industries Ltd Vs Union Of India And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0080

Income Tax Act, 1961 — Section 119(2), 119(2)(a), 143(1), 234A, 234B, 234CConstitution Of India, 1950 — Article 226

High Courts09 Jan 2019Dismissed

Pratap Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0079

High Courts09 Jan 2019Dismissed

Arun Bithu Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0078

Constitution Of India, 1950 — Article 12

High Courts09 Jan 2019

Neelu Kumari Vaishnav And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0077

High Courts09 Jan 2019Disposed Off

Mithilesh Naruka And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0076

High Courts09 Jan 2019Dismissed

Maina Devi Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0075

Indian Penal Code, 1860 — Section 302, 304Arms Act, 1959 — Section 3, 25, 27

High Courts09 Jan 2019

Mohit Gurani And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0074

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 439

High Courts09 Jan 2019Allowed

Sukh Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0073

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27

High Courts09 Jan 2019

Tulsi Ram @ Suresh Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0072

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27

High Courts09 Jan 2019

Dalpat Singh Rajpurohit Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0071

Medical Council Of India Act, 1956 — Section 20, 21, 33National Council for Teacher Education Act, 1993 — Section 14, 17(4)Rajasthan Medical Service (Collegiate Branch) Rules, 1962 — Rule 21(3)

High Courts09 Jan 2019Dismissed

Sita And Ors Vs Devi Lal And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0070

Motor Vehicles Act, 1988 — Section 140, 166, 168, 173

High Courts09 Jan 2019Allowed

Mala And Ors Vs Vedhehi Resort Private Ltd And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0069

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Rajasthan Land Revenue Act, 1956 — Section 90ASpecific Performance Of Contract Act — Section 20

High Courts08 Jan 2019Dismissed

Govind Bagariya Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0294

High Courts08 Jan 2019Dismissed

Arihant Evergreen Agro Plast And Textiles Private Limited And Ors Vs EPC Industries Limited A Company Incorporated

Rajasthan High Court · (2019) 01 RAJ CK 0293

Patent Act, 1970 — Section 2(m), 2(j), 64(1), 104, 106, 108Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3), Order 13 Rule 2

High Courts08 Jan 2019Dismissed

Dhruv Singh Siholiya Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0292

Evidence Act, 1872 — Section 114

High Courts08 Jan 2019Dismissed

Devidas Sanjnani Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0291