High Courts10 Jan 2019Dismissed

Surendra Sen Vs State State

Rajasthan High Court · (2019) 01 RAJ CK 0088

Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 109, 302, 307, 406, 498A
High Courts09 Jan 2019Dismissed

Anita Vs Bharti And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0308

Limitation Act, 1963 — Section 5Rajasthan Panchayati Raj Act, 1994 — Section 43General Clauses Act, 1897 — Section 9, 10
High Courts09 Jan 2019Partly Allowed

Chandrajeet Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0298

Code Of Criminal Procedure, 1973 — Section 164Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w), 3(1)(s), 3(1)(w)(i), 3(2)(va)
High Courts09 Jan 2019Dismissed

Ranveer Singh Mahla Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0296

Indian Penal Code, 1860 — Section 102, 300, 302, 304, 498AEvidence Act, 1872 — Section 27, 106Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2019Dismissed

Indira Kumari Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0086

Municipalities Act, 2009 — Section 50(2)Rajasthan Municipalities (Motion Of No Confidence against Chairperson or Vice-Chairperson) Rules, 2017 — Rule 2(b)Constitution Of India, 1950 — Article 243