High Courts11 Jan 2019Dismissed
Raj Kumar Bhakhar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0330
Evidence Act, 1872 — Section 114
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Rajasthan High Court judgments
44,813 judgments · page 444 of 2,241
High Courts11 Jan 2019Dismissed
Rajesh Kumar Gurjar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0329
High Courts11 Jan 2019Dismissed
Mahendra Kumar Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0328
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Satyawan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0327
High Courts11 Jan 2019Dismissed
Naveen Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0326
High Courts11 Jan 2019Dismissed
Kishor Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0325
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Rajendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0324
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Yudhister Raj Bijarnia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0323
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Surendra Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0322
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Pankaj Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0321
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Maneesh Rajawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0320
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Ghanshyam Haritwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0319
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Mukesh Kumar Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0318
High Courts11 Jan 2019Allowed
Shiva S/o Nathu Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0116
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 27
High Courts11 Jan 2019Disposed Off
Apsara W/o Shri Devanand And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0108
High Courts11 Jan 2019Partly Allowed
Basanti Lal S/o Bheru Lal And Ors Vs Rajasthan Mahilla Vidhyalaya
Rajasthan High Court · (2019) 01 RAJ CK 0107
High Courts11 Jan 2019Allowed
Bake Khan S/o Shri Haji Sammu Khan Vs Om Prakash Vishnoi And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0106
High Courts11 Jan 2019Dismissed
Rajendra Kumar S/o Shri Ram Gopal Vs Board Of Revenue And Orsc
Rajasthan High Court · (2019) 01 RAJ CK 0105
Rajasthan Colonisation (Allotment And Sale Of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 14AConstitution Of India, 1950 — Article 227
High Courts11 Jan 2019Disposed Off
Chhagan Lal S/o Bhagirath And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0104
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Jan 2019Disposed Off
Anjana Chaudhary D/o Hetram Mothsdara And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0103
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21