High Courts16 Jan 2019Dismissed
Nagender Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0350
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 442 of 2,241
High Courts16 Jan 2019Disposed Off
Kailash Chand Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0349
High Courts16 Jan 2019Allowed
Rajbala Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0348
High Courts16 Jan 2019
Union Of India And Ors Vs Smt. Bhagwati Devi
Rajasthan High Court · (2019) 01 RAJ CK 0347
High Courts16 Jan 2019Allowed
Lakshmi Devi And Ors Vs Umar Mohd. And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0346
High Courts16 Jan 2019Partly Allowed
National Insurance Company Limited Vs Smt. Geeta alias Kailashi And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0345
Motor Vehicles Act, 1988 — Section 140, 166
High Courts16 Jan 2019Partly Allowed
JC - 804774F Sub (Instr Spl) Narendra Pratap Singh Kanwal Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0144
High Courts16 Jan 2019Disposed Off
Ishwar Singh Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0130
Indian Penal Code, 1860 — Section 120, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts16 Jan 2019Disposed Off
Bhuvaneshwar Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0129
Indian Penal Code, 1860 — Section 318Protection Of Children from Sexual Offences Act, 2012 — Section 5(c), 6Code Of Criminal Procedure, 1973 — Section 389
High Courts16 Jan 2019Allowed
Vs Lignite Power Pvt. Ltd Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0128
Central Sales Tax Act, 1956 — Section 2(b), 4, 7(2), 7(4), 8, 9(2)Central Goods And Services Tax Act, 2017 — Section 9Central Sales Tax (Registration And Turnover) Rules, 1957 — Rule 12
High Courts16 Jan 2019Disposed Off
Hanumana Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0127
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2019Dismissed
JK Lakshmi Cement Limited Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0126
High Courts16 Jan 2019Dismissed
Dharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0125
Rajasthan Land Revenue Act, 1956 — Section 9, 91Rajasthan Tenancy Act, 1955 — Section 16Constitution Of India, 1950 — Article 227
High Courts16 Jan 2019Disposed Off
Hema Solanki And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0124
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2019Disposed Off
Bhadar Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0123
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2019Disposed Off
Maina Kanwar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0122
High Courts16 Jan 2019Disposed Off
Kalpana Salvi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0121
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2019Disposed Off
Rama Kanwar Rathore And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0120
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Jan 2019Disposed Off
Vinod Kumar Joshi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0119
High Courts16 Jan 2019Disposed Off
Durga Ram Get nd Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0118
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21