High Courts18 Jan 2019Allowed

Bhagwana Ram Vs Pappu Devi And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0145

Motor Vehicles Act, 1988 — Section 2(15), 2(16), 2(17), 2(21), 2(23), 2(24), 2(21), 2(48), 3, 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 173
High Courts17 Jan 2019Dismissed

Ratan Lal Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0134

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(f)Indian Evidence Act, 1872 — Section 106
High Courts17 Jan 2019Dismissed

Kamlesh Suvalka Vs Rekha

Rajasthan High Court · (2019) 01 RAJ CK 0131

Code Of Civil Procedure, 1908 — Section 151Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 9 Rule 13