High Courts22 Jan 2019Allowed
Hemlata Meena Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0362
Rajasthan Educational Service Rules, 1970 — Rule 11, 11(iii)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 439 of 2,241
High Courts22 Jan 2019Disposed Off
Radheyshyam Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0177
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15(c), 37, 37(1)(b)(ii), 50, 52ACode Of Criminal Procedure, 1973 — Section 389
High Courts22 Jan 2019Disposed Off
Rawaram And Ors Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0176
Indian Penal Code, 1860 — Section 147, 148, 149, 452, 323, 324Code Of Criminal Procedure, 1973 — Section 389
High Courts22 Jan 2019Disposed Off
Pushpa Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0174
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts22 Jan 2019Allowed
Ratish Kumar Garg Vs High Court Of Judicature
Rajasthan High Court · (2019) 01 RAJ CK 0173
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2019Dismissed
State Of Rajasthan Vs Kesula Devi And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0172
Rajasthan Colonization Act, 1954 — Section 7(4)
High Courts22 Jan 2019Disposed Off
Ashok Kumar Balai And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0171
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts22 Jan 2019Dismissed
Ratan Lal And Ors Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0170
National Highways Act, 1956 — Section 2, 3A(1), 3C, 3C(1), 3C(2), 3C(3), 3D, 3D(1), 3GAdvocates Act, 1961 — Section 2(1)(i)Land Acquisition Act, 1894 — Section 5A, 5A(2), 6
High Courts22 Jan 2019Allowed
Lochandas Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0169
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
High Courts22 Jan 2019Allowed
Neeraj Singh Vs Ankita Singh
Rajasthan High Court · (2019) 01 RAJ CK 0168
Hindu Marriage Act, 1955 — Section 9, 24
High Courts21 Jan 2019Dismissed
State Of Rajasthan Vs Gulab And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0368
Rajasthan Tenancy Act, 1955 — Section 232Rajasthan Land Revenue Act, 1956 — Section 82Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts21 Jan 2019Allowed
Commissioner Of Central Goods And Service Tax Commissionerate, Alwar Vs Fun Foods Pvt. Ltd.
Rajasthan High Court · (2019) 01 RAJ CK 0358
Central Excise Act, 1944 — Section 11AC, 35G(1)
High Courts21 Jan 2019Allowed
Ashok Kumar Sharma Vs Uma Tiwari
Rajasthan High Court · (2019) 01 RAJ CK 0355
Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 406, 498A
High Courts21 Jan 2019Allowed
Mohammad Ali Vs Arbab Khan Sheikh
Rajasthan High Court · (2019) 01 RAJ CK 0167
Rajasthan Rent Control Act, 2001 — Section 21(3)
High Courts21 Jan 2019Dismissed
Lrs. Of Ratan Lal And Ors Vs Smt. Sosar Bai And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0166
Code Of Civil Procedure, 1908 — Section 100, 107, 107(1)(d), 151Rajasthan Premises (Control Of Rent And Eviction) Act, 1950 — Section 3(vii), 14(2)Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 6 Rule 17, Order 1 Rule 9, Order 1 Rule 10
High Courts21 Jan 2019
Sikander Khan Vs State Of Rajasthan Aand Ors
Rajasthan High Court · (2019) 01 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 173(8), 190, 482 491Constitution Of India, 1950 — Article 226
High Courts21 Jan 2019Dismissed
Mahesh Bharti Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0164
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5) , 14AIndian Penal Code, 1860 — Section 302
High Courts21 Jan 2019Dismissed
Lichman Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0163
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
High Courts21 Jan 2019Partly Allowed
Rajpal Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0162
Indian Penal Code, 1860 — Section 323, 325, 326