High Courts29 Jan 2019Disposed Off
Nisha Vaishnav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0212
Medical Termination Of Pregnancy Act, 1971 — Section 3(2), 3(4)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 437 of 2,241
High Courts29 Jan 2019Dismissed
Arvind Kumar Bhatiya Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0211
Border Security Force Rules, 1969 — Rule 19Central Civil Services (Pension) Rules, 1972 — Rule 26(4)(iii)
High Courts29 Jan 2019Disposed Off
Asha Panwar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0210
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Jan 2019Disposed Off
Swaroopa Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0209
Rajasthan Panchayat Raj Act, 1994 — Section 97
High Courts29 Jan 2019Disposed Off
Kavita Suvalka And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0208
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Jan 2019Disposed Off
Nirmla Deshantari And Ors Vs State Of Rajasthan Aind Ors
Rajasthan High Court · (2019) 01 RAJ CK 0207
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Jan 2019Allowed
Sri Bhagwan Garg And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0206
High Courts29 Jan 2019Dismissed
Veerma Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0205
Indian Penal Code, 1860 — Section 363, 366, 376(2)(G)
High Courts25 Jan 2019Allowed
Nand Lal Sanwlani Vs Union Bank Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0365
Constitution Of India, 1950 — Article 226, 227
High Courts25 Jan 2019Dismissed
Chandra Kiran And Ors Vs Dedicated Freight Corridor Corporation Of India Ltd. And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0357
Railways Act, 1989 — Section 20A, 20E, 20I, 20F(2)Constitution Of India, 1950 — Article 32, 226, 300A
High Courts25 Jan 2019Allowed
Brijendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0356
Indian Penal Code, 1860 — Section 113B, 120B, 201, 304B, 306, 406, 498ACode Of Criminal Procedure, 1973 — Section 193Evidence Act, — Section 106
High Courts25 Jan 2019Allowed
Abdul Aziz Vs Commissioner Of Central Excise And Service Tax
Rajasthan High Court · (2019) 01 RAJ CK 0204
Central Excise Act, 1944 — Section 2(a), 35, 35A, 35B, 35B(1)(a), 35B(1)(b), 35B(1)(c), 35B(1)(d), 35GFinance (No.2) Act, 1998 — Section 109
High Courts25 Jan 2019Allowed
Kuldeep Berwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0203
Rajasthan Police Subordinate Service Rules, 1989 — Rule 7C
High Courts25 Jan 2019Disposed Off
Malam Singh Rathore Vs State Of Rajasthan Aond Ors
Rajasthan High Court · (2019) 01 RAJ CK 0202
High Courts25 Jan 2019Dismissed
Ramchandra Paliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0201
High Courts25 Jan 2019Disposed Off
Shimla And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0200
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Jan 2019Dismissed
Sunita Parihar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0199
Rajasthan Service Rules, 1951 — Rule 25A
High Courts25 Jan 2019Disposed Off
Radha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0198
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Jan 2019Disposed Off
Sumer Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0197
High Courts25 Jan 2019Disposed Off
Pushpa Choudhary And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0196
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21