High Courts04 Feb 2019Disposed off
National Highway Authority Of India And Ors Vs Rajasthan Spinning And Weaving Mills Rswm Limited And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0021
Constitution Of India, 1950 — Article 32
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 435 of 2,241
High Courts04 Feb 2019Disposed off
Nawal Kishore Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0020
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 Feb 2019Disposed off
Madhu Singh And Ors Vs Union Of India And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0019
National Highways Act, 1956 — Section 3GRight To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 105(3)
High Courts04 Feb 2019Disposed off
Fulshanker Bhil And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0018
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 Feb 2019Disposed off
Satya Prakash Baranda And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0017
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 Feb 2019Dismissed
Kailash Dan Charan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0016
Limitation Act, 1963 — Section 5
High Courts04 Feb 2019Dismissed
Chidiya @ Baldev Singh And Ors Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304, 323Evidence Act, 1872 — Section 27
High Courts04 Feb 2019Allowed
Jagdish And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 437A
High Courts04 Feb 2019Dismissed
Vishal Sachdeva And Ors Vs State Bank Of Bikaner & Jaipur
Rajasthan High Court · (2019) 02 RAJ CK 0013
Indian Contract Act, 1872 — Section 25(3)Code Of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 11(1)
High Courts01 Feb 2019Dismissed
Aksh Optifibre Limited Vs Commissioner Of Central Excise And Service Tax, Jaipur-I
Rajasthan High Court · (2019) 02 RAJ CK 0269
Central Excise Act, 1944 — Section 7A, 11, 11AxCENVAT Credit Rules, 2004 — Rule 2(1), 3, 6, 6(2), 6(3), 6(3)(b), 9, 9(6)
High Courts01 Feb 2019Disposed off
Manvendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0012
Rajasthan Panchayati Raj Act, 1994 — Section 39Constitution Of India, 1950 — Article 243O
High Courts01 Feb 2019Dismissed
Govind Prakash And Ors Vs Jain Shwetambar Temple Through Secretary
Rajasthan High Court · (2019) 02 RAJ CK 0011
Code Of Civil Procedure, 1908 — Section 47, 100, Order 21 Rule 97, Order 21 Rule 99, Order 26 Rule 10(2)
High Courts01 Feb 2019Disposed off
Om Prakash And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0010
High Courts01 Feb 2019Disposed off
Ramniwas And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0009
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts01 Feb 2019Disposed off
Manjeet Kaur And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0008
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts01 Feb 2019Disposed off
Kalu Vs Lrs Of Raman Lal And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0007
Limitation Act, 1963 — Section 5Transfer Of Property Act, 1882 — Section 106
High Courts01 Feb 2019Dismissed
Kailashchandra Kakhani Vs Rajasthan Housing Board
Rajasthan High Court · (2019) 02 RAJ CK 0006
Code Of Civil Procedure, 1908 — Section 100
High Courts01 Feb 2019
Kalu And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0005
High Courts01 Feb 2019Dismissed
Suresh Kumar Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 36A(4)
High Courts01 Feb 2019Allowed
Gamdoor Singh And Ors Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302Arms Act, 1959 — Section 3, 5, 25, 27