High Courts07 Feb 2019Disposed off
Rupa And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0060
Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 433 of 2,241
High Courts07 Feb 2019Allowed
Ramesh Singhal And Ors Vs Smt. Sushma And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0059
Code Of Civil Procedure, 1908 — Order 14 Rule 5
High Courts07 Feb 2019Dismissed
Neeraj Gehlot And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0058
High Courts07 Feb 2019Disposed off
Ramavatar Gurjar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0057
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 Feb 2019Disposed off
Deepa Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0056
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 Feb 2019Disposed off
Sh. Shivraj Puri And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0055
High Courts07 Feb 2019Allowed
Smt Pushpa Devi Vs State of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0054
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts07 Feb 2019Allowed
Sharif Mohammad Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 156(3), 311, 482Indian Penal Code, 1860 — Section 323, 325, 341, 452Evidence Act, 1872 — Section 165
High Courts07 Feb 2019Allowed
Dinesh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 55(2), 155(2), 482Rajasthan Forest Act, 1953 — Section 41, 42, 64, 77
High Courts07 Feb 2019Allowed
Bhupendra Singh Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 15(c), 27, 37, 37(1)(b)(ii)Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Feb 2019Allowed
Abbas Khan Vs State of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0050
Scheduled Castes and The Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376, 384, 354, 511
High Courts07 Feb 2019Allowed
Rajendra Swami Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0049
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2(2)(Va), 3(1)(W), 14A(2)Indian Penal Code, 1860 — Section 323, 354Protection of Children from Sexual Offences Act 2012 — Section 7, 8
High Courts07 Feb 2019Allowed
Iqbal Singh Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts06 Feb 2019Dismissed
Jeetram Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0275
Evidence Act, 1872 — Section 114
High Courts06 Feb 2019Allowed
Rakesh Mehandiratta (Arora) Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420Representation Of People Act, 1951 — Section , 28A, 135A, 136, 136(f)
High Courts06 Feb 2019Dismissed
Jassa Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0046
High Courts06 Feb 2019Disposed off
Manglesh Rajawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0045
High Courts06 Feb 2019Allowed
Shambhu Lal Nagarachi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0044
High Courts06 Feb 2019Disposed off
Anita Prajapat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0043
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Feb 2019Disposed off
Guddi Devi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0042
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21