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Rajasthan High Court judgments

44,813 judgments · page 434 of 2,241

High Courts06 Feb 2019Allowed

Mohammed Shakil And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0041

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(R)(S)(W), 3(2)(5A), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 325, 336, 341, 354(Kh)
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High Courts06 Feb 2019Allowed

Smt. Sajjan Baid Vs Sumermal And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0038

Code Of Civil Procedure, 1908 — Section 9, 115, Order 7 Rule 11, Order 7 Rule 11(d)Partnership Act, 1932 — Section 56, 69, 69(1), 69(2), 69(2A), 69(3)(a)Presidency Small Cause Courts Act, 1882 — Section 19
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High Courts05 Feb 2019Disposed off

Ratan Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15(c), 37, 37(1)(b)(ii)
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High Courts05 Feb 2019

Mahesh Kumar Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
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High Courts05 Feb 2019Allowed

Moolaram Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0030

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Feb 2019Allowed

Narpat Ram And Ors Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0029

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Feb 2019Allowed

Prakash Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0028

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Feb 2019Allowed

Jamna Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0027

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37Code Of Criminal Procedure, 1973 — Section 439
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