High Courts01 Feb 2019Allowed
Mahaveer Prasad Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0002
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 437A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 436 of 2,241
High Courts01 Feb 2019Dismissed
Jasaram Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 307Evidence Act, 1872 — Section 27
High Courts30 Jan 2019Dismissed
Parminder Vs Union Of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0366
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Dismissed
Manoj Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0229
Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 42, 42(b), 14(4)Rajasthan Agricultural Credit Operations (Removal Of Difficulties) Act 1974 — Section 14, 14(1), 14(2)
High Courts30 Jan 2019Allowed
Shankra Ram & anr Vs State Of Rajasthan & ors
Rajasthan High Court · (2019) 01 RAJ CK 0228
High Courts30 Jan 2019Allowed
Joga Ram Godara Vs State Of Rajasthan & ors
Rajasthan High Court · (2019) 01 RAJ CK 0227
High Courts30 Jan 2019Allowed
Ravi Kumar Khateek Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0226
High Courts30 Jan 2019Allowed
Prem Kanwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0225
Rajasthan Prevention Of AntiSocial Activities Act, 2006 — Section 3, 3(1), 3(1)(2), 6Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Disposed off
Gopal Purohit Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0224
Motor Vehicles Act, 1988 — Section 30(3), 80(3), 89, 90, 100(3), 104Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Disposed off
Sarita Rohalan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0223
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts30 Jan 2019Disposed off
Neelam Dhupiya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0222
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts30 Jan 2019Disposed off
Rameshwari Bishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0221
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts30 Jan 2019Allowed
Rana Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0220
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts30 Jan 2019Dismissed
Radheyshyam Khandelwal And Ors Vs Smt. Nenu Devi And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0219
Code Of Civil Procedure, 1908 — Order I Rule 10 (2)Constitution Of India, 1950 — Article 227
High Courts30 Jan 2019Allowed
Raju Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0218
Indian Penal Code, 1860 — Section 201, 302, 354, 506Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts30 Jan 2019Allowed
Kalyan Singh Vs Sohan Lal
Rajasthan High Court · (2019) 01 RAJ CK 0217
Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13
High Courts29 Jan 2019Disposed Off
Ganga Bai Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0216
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 389, 437
High Courts29 Jan 2019Disposed Off
Mahipal Garasiya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0215
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Jan 2019Disposed Off
Brahamdev Pareek And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0214
High Courts29 Jan 2019Disposed Off
Shabina Bano Mev And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0213
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21