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Rajasthan High Court judgments

44,813 judgments · page 438 of 2,241

High Courts25 Jan 2019Allowed

Dilkhush Sharma Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0192

Code Of Criminal Procedure, 1973 — Section 451, 457, 482Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 15, 21, 21(1)
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High Courts25 Jan 2019Dismissed

Karan Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0191

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 307, 324, 504, 506Evidence Act, 1872 — Section 27
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High Courts25 Jan 2019Allowed

Bhavan Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0190

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
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High Courts24 Jan 2019Disposed Off

Jaibhagwan Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0363

Indian Penal Code, 1860 — Section 302, 323Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)Evidence Act, 1872 — Section 27
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High Courts24 Jan 2019Dismissed

Mamta Chugh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0188

Hindu Marriage Act, 1955 — Section 13, 13(1), 13B, 13B(1)Rajasthan Social Security Old Age, Widow, Deserted And Divorcee Pension Rules, 2013 — Rule 4
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High Courts24 Jan 2019Allowed

Mahendra Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0186

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 14A(2), 3(2)(5A)Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 164
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High Courts24 Jan 2019Partly Allowed

Nagulal Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0184

Indian Penal Code, 1860 — Section 201, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 374(2)
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High Courts23 Jan 2019Dismissed

Rajmal Chawla Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0180

Rajasthan Panchayati Raj Act, 1994 — Section 38(1), 38(4)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D), 13(2)Panchayati Raj Rules, 1996 — Rule 22(1), 22(2)
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High Courts23 Jan 2019Dismissed

Gehrilal Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0179

Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 313
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High Courts23 Jan 2019Dismissed

Hukam Singh Vs Khubdan And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0178

Code Of Civil Procedure, 1908 — Section 104Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
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