High Courts13 Feb 2019Allowed
Kiran Vs Harishankar Yadav
Rajasthan High Court · (2019) 02 RAJ CK 0276
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)Indian Penal Code, 1860 — Section 129, 384, 385, 387, 389Evidence Act, 1872 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 431 of 2,241
High Courts13 Feb 2019Allowed
Ashok Kumar Choudhary And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0270
High Courts13 Feb 2019Disposed off
Manjit Singh And Ors Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0095
High Courts13 Feb 2019Dismissed
Smt. Jyoti Paliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0094
Rajasthan Minor Mineral Concession Rules, 2017 — Rule 5, 89
High Courts13 Feb 2019Dismissed
State Of Rajasthan And Ors Vs Luna Ram And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0093
High Courts13 Feb 2019Disposed off
Pradeep Siwan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0092
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Feb 2019Allowed
Shrawan Kumar Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 122, 427, 427(1), 427(2), 482Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 395
High Courts13 Feb 2019
Kamlesh & Ors. Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 91, 173, 482
High Courts13 Feb 2019Partly Allowed
Chaina Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0089
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Feb 2019Dismissed
Devi Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0088
Indian Penal Code, 1860 — Section 120B, 307Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 3313
High Courts13 Feb 2019Dismissed
Shanker Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0087
Indian Penal Code, 1860 — Section 300, 302, 304Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Feb 2019Dismissed
Lalita Amd Ors Vs Jagmalram And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0086
Motor Vehicles Act, 1988 — Section 138, 173Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts13 Feb 2019Dismissed
Girish Kumar And Ors Vs Rajesh Kumar And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0085
Code Of Civil Procedure, 1908 — Section 104, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 43 Rule 1
High Courts13 Feb 2019Dismissed
Lrs Of Bakshiram And Ors Vs Dhanraj And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0084
Code Of Civil Procedure, 1908 — Section 104, Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1(u)
High Courts12 Feb 2019Allowed
D.C. Rohilla Vs Bank Of Baroda And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0271
Constitution Of India, 1950 — Article 14
High Courts12 Feb 2019Disposed off
Ayub @ Anna Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0083
Code Of Criminal Procedure, 1973 — Section 389
High Courts12 Feb 2019Disposed off
Kheemraj And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0082
High Courts12 Feb 2019
Surendra And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts11 Feb 2019Disposed off
Shanker Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 389
High Courts11 Feb 2019Disposed off
Durga Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0079
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 10, 15, 18, 20Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 389