High Courts18 Feb 2019Allowed

Narendra Kumar Vs State And Other

Rajasthan High Court · (2019) 02 RAJ CK 0135

Code Of Criminal Procedure, 1973 — Section 122, 427, 427(1), 427(2), 482Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 395
High Courts18 Feb 2019Disposed Off

Madhav Lal Vs Sri Devkishan

Rajasthan High Court · (2019) 02 RAJ CK 0134

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts18 Feb 2019Allowed

Amirul Sheikh Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0128

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Feb 2019

Keshar Singh Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0126

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts15 Feb 2019Disposed off

Ram Kanwar Vs State And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0119

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 408, 409, 420
High Courts15 Feb 2019Allowed

Ashok Kumar Jain Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0118

Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 482Indian Penal Code, 1860 — Section 120B, 177, 181, 193, 199, 200, 415, 420, 464, 466, 467, 468, 471Constitution Of India, 1950 — Article 226