High Courts19 Feb 2019Allowed
Daleep Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0154
Indian Penal Code, 1860 — Section 302, 304B, 489Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 428 of 2,241
High Courts19 Feb 2019Allowed
Chandraprakash @ Sanjay @ Chandu Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0153
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts19 Feb 2019Dismissed
Mochare Khan @ Mukkey Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0152
Indian Penal Code, 1860 — Section 109, 120B, 323, 376, 450,Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts19 Feb 2019Dismissed
Mahipal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0151
Evidence Act, 1872 — Section 27
High Courts19 Feb 2019Allowed
Shishupal @ Sohail Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0150
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14A(2)Indian Penal Code, 1860 — Section 363, 366, 376DProtection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 16, 17
High Courts19 Feb 2019Dismissed
Shiva @ Shiv Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0149
Code Of Criminal Procedure, 1973 — Section 300, 313, 374(2)Indian Penal Code, 1860 — Section 93, 103, 300(1), 302, 304, 323, 341, 447
High Courts19 Feb 2019Dismissed
Dhanna Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0148
Indian Penal Code, 1860 — Section 302, 304, 307, 323Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Feb 2019Dismissed
Ishwar Prasad Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0273
Evidence Act, 1872 — Section 114
High Courts18 Feb 2019Allowed
Nitesh Singh @ Monu Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0147
Indian Penal Code, 1860 — Section 34, 302, 323, 325
High Courts18 Feb 2019Dismissed
Rakesh Kumar Nitharwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0146
High Courts18 Feb 2019Allowed
Ankita Siyal Vs Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0145
Muslim Personal Law (Shariat) Application Act, 1937 — Section 2Constitution Of India, 1950 — Article 13(1), 14, 16
High Courts18 Feb 2019Disposed Off
Ghanshyam Lal Vyas And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0144
High Courts18 Feb 2019Disposed Off
Sangeeta Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0143
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Feb 2019Disposed Off
Vishnu Shankar Paliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0142
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Feb 2019Dismissed
Dilip Kumar Daranga Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0141
Rajasthan Panchayat Raj Act, 1994 — Section 89Rajasthan Panchayati Raj Rules, 1996 — Rule 289
High Courts18 Feb 2019Disposed Off
Sunita Sevda Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0140
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Feb 2019Disposed Off
Saroj Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0139
High Courts18 Feb 2019Disposed Off
Kheta Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0138
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Feb 2019Partly Allowed
Thakararam Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0137
Indian Penal Code, 1860 — Section 354, 457Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Feb 2019Allowed
Manvendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0136
Indian Penal Code, 1860 — Section 143, 323, 327, 341, 392, 427, 452Juvenile Justice Act, 2015 — Section 12