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Rajasthan High Court judgments

44,813 judgments · page 427 of 2,241

High Courts20 Feb 2019Dismissed

Ram Singh Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0174

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 323, 341Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts20 Feb 2019Allowed

Jagdish And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0173

Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 201, 302, 397Evidence Act, 1872 — Section 27
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High Courts20 Feb 2019Allowed

Ran Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0172

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437AIndian Penal Code, 1860 — Section 302, 450Evidence Act, 1872 — Section 27
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High Courts19 Feb 2019Allowed

Balu Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0170

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 201, 302, 364, 394
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High Courts19 Feb 2019Dismissed

Kaladwas Chamber Of Commerce Industries And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0162

Mines And Minerals (Development & Regulation) Act, 1957 — Section 15, 15(1)(o), 15(g)Rajasthan Minor Mineral Concession Rules, 2017 — Rule 2(xvi), 54, 60, 60(2), 60(4), 92, 92(1)Rajasthan Minerals (Prevention Of Illegal Mining, Transpiration & Storage) Rules, 2007 — Rule 5(6), 8D, 19B
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High Courts19 Feb 2019Disposed Off

Smt Suman Devi Vs State And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0161

Indian Penal Code, 1860 — Section 304B, 376, 498ACode Of Criminal Procedure, 1973 — Section 432, 433, 433ARajasthan Prisoners Release On Parole Rules, 1958 — Rule 9
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High Courts19 Feb 2019Allowed

Raju Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0160

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Juvenile Justice Act, 2015 — Section 12
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High Courts19 Feb 2019Allowed

Mohan Lal Vs State And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0156

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 326, 341, 354
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