High Courts22 Feb 2019Allowed

Deepak Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0213

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Feb 2019Allowed

Pushpendra Singh @ Papsa Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0212

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(h), 3(1)(s), 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341
High Courts21 Feb 2019

Ramniwas Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0211

Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 389
High Courts21 Feb 2019

Kulwant Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0210

Code Of Criminal Procedure, 1973 — Section 100(3), 100(4), 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37, 50
High Courts21 Feb 2019Dismissed

Bhanwar Lal And Ors State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0208

Land Revenue Act, 1956 — Section 91Rajasthan High Court Rules, 1952 — Rule 134Code Of Civil Procedure, 1908 — Order 47 Rule 27
High Courts21 Feb 2019Disposed off

Roop Singh Vs State And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0200

Indian Penal Code, 1860 — Section 34, 102, 302, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 402Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 3(d)