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Rajasthan High Court judgments

44,813 judgments · page 424 of 2,241

High Courts26 Feb 2019

Narayan Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0233

Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 437A
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High Courts26 Feb 2019Allowed

Kana Ram Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0232

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
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High Courts25 Feb 2019Allowed

Balveer Vs Krishan Lal And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0227

Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure, 1908 — Order 14 Rule 1Constitution Of India, 1950 — Article 226, 227
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High Courts25 Feb 2019Dismissed

Krishnakant Vs Kamla Devi And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0225

Indian Succession Act, 1925 — Section 372Hindu Succession Act, 1956 — Section 8Hindu Marriage Act, 1955 — Section 13
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High Courts25 Feb 2019Dismissed

Babu Lal And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 02 RAJ CK 0221

Indian Penal Code, 1860 — Section 323, 354, 354B, 451, 452Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 161, 164
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High Courts25 Feb 2019

Khem Chand Vs State Of Rajasthan

Rajasthan High Court · (2019) 02 RAJ CK 0220

Code Of Criminal Procedure, 1973 — Section 482Rajasthan Excise Act, 1950 — Section 19, 54Indian Penal Code, 1860 — Section 379
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High Courts25 Feb 2019Allowed

Abhishek Pandey Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0217

Indian Penal Code, 1860 — Section 312, 366, 376(2)(n)Code Of Criminal Procedure, 1973 — Section 439
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High Courts25 Feb 2019Dismissed

Mohit @ Jaildar Vs State

Rajasthan High Court · (2019) 02 RAJ CK 0215

Indian Penal Code, 1860 — Section 109, 120B, 302, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 439
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