High Courts26 Feb 2019Disposed Off
Fateh Singh Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0254
Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 423 of 2,241
High Courts26 Feb 2019Disposed Off
Karan Singh @ Kishan Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0253
Indian Penal Code, 1860 — Section 307, 353Arms Act, 1959 — Section 3, 25, 27Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts26 Feb 2019Disposed Off
Jai Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0252
Code Of Criminal Procedure, 1973 — Section 389
High Courts26 Feb 2019Disposed Off
Nirmal Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0251
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 389
High Courts26 Feb 2019Disposed Off
Vikas Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0250
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 366, 376(1), 450Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 4
High Courts26 Feb 2019Disposed Off
Sitaram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0249
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 389
High Courts26 Feb 2019
Kalu Vs Union Of India And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0248
National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3C(1), 3C(2), 3D(1)Land Acquisition Act, 1896 — Section 4, 4(1), 5AConstitution Of India, 1950 — Article 226
High Courts26 Feb 2019Dismissed
Kapil Kumar Vs Union Of India And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0247
Limitation Act, 1963 — Section 5
High Courts26 Feb 2019Dismissed
Jagdish Chandra Meghwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0246
High Courts26 Feb 2019Disposed Off
Surgyan Singh Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0245
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts26 Feb 2019Disposed Off
Vijender Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0244
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts26 Feb 2019Dismissed
Bihari Lal Vs Navratan Mal Bumb And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0243
Code Of Civil Procedure, 1908 — Section 151Rajasthan Stamp Act, 1998 — Section 37
High Courts26 Feb 2019Dismissed
Shri Girdhar Memorial Charitable Trust Vs Union Of India And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0242
Ancient Monuments And Archaeological Sites And Remains Act, 1958 — Section 2(d), 2(I), 3(d), 3(I), 3, 14, 20C, 19, 19(i), 19(1), 30A, 30B, 30CAncient Monuments Rules, 1959, — Rule 10(i), 33
High Courts26 Feb 2019Dismissed
Arun Singh Vs Sushil Kumar Modi
Rajasthan High Court · (2019) 02 RAJ CK 0241
Rajasthan Rent Control Act, 2001 — Section 9
High Courts26 Feb 2019Allowed
Roop Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0240
Code Of Criminal Procedure, 1973 — Section 91, 173, 227, 482Indian Penal Code, 1860 — Section 323, 332, 353, 415
High Courts26 Feb 2019Allowed
Neeraj Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0239
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2019Allowed
Rafiq @ Raju Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0238
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Indian Penal Code, 1860 — Section 379, 411, 467, 468, 471
High Courts26 Feb 2019Allowed
Khuman Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0237
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2019Allowed
Madansingh Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0236
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Indian Penal Code, 1860 — Section 379, 411, 467, 468, 471
High Courts26 Feb 2019Allowed
Rafiq @ Raju Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0235
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 27A, 28, 29Indian Penal Code, 1860 — Section 120B, 467, 468, 471