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Rajasthan High Court judgments

44,813 judgments · page 421 of 2,241

High Courts05 Mar 2019Dismissed

Laxman Mayeeda Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0052

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Evidence Act, 1872 — Section 106
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High Courts05 Mar 2019Dismissed

Deeplal Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0051

Indian Penal Code, 1860 — Section 302, 326Code Of Criminal Procedure, 1973 — Section 313, 374(2)
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High Courts05 Mar 2019Partly Allowed

Bansi Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0049

Indian Penal Code, 1860 — Section 300, 302, 303, 304, 326Code Of Criminal Procedure, 1973 — Section 313
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High Courts05 Mar 2019Allowed

Baldev Singh Vs Preena @ Manjeet Kaur

Rajasthan High Court · (2019) 03 RAJ CK 0045

Family Courts Act, 1984 — Section 19Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Code Of Criminal Procedure, 1973 — Section 125
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High Courts05 Mar 2019Dismissed

Deepak Vs Smt. Rekha

Rajasthan High Court · (2019) 03 RAJ CK 0044

Code Of Civil Procedure, 1908 — Section 104, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
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High Courts01 Mar 2019Allowed

Purkharam Choudhary Vs Kishan Jangu

Rajasthan High Court · (2019) 03 RAJ CK 0043

Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6A), 12Rajasthan Stamp Act, 1998 — Section 39Partnership Act, 1932 — Section 69, 69(3)
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