High Courts08 Mar 2019Disposed Off
Manju Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0092
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 419 of 2,241
High Courts08 Mar 2019Disposed Off
Nirmala Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0091
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 Mar 2019Dismissed
Gopal Singh Kuntal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0090
Rajasthan Service Rules, 1951 — Rule 144AConstitution Of India, 1950 — Article 166
High Courts08 Mar 2019Dismissed
State Bank Of India And Ors Vs Permanent Lok Adalat And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0089
Legal Services Authority Act, 1987 — Section 22(c)
High Courts08 Mar 2019Allowed
Raw Edge Industrial Solutions Ltd Vs Hindustan Zinc Ltd
Rajasthan High Court · (2019) 03 RAJ CK 0088
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A), 11(7)
High Courts07 Mar 2019
Chaina Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0087
Code Of Criminal Procedure, 1973 — Section 389
High Courts07 Mar 2019Dismissed
State Of Rajasthan And Ors Vs Smt. Mohan Kanwar Bhansali
Rajasthan High Court · (2019) 03 RAJ CK 0086
High Courts07 Mar 2019
Shri Khayali Lal Tater Vs Pawan Devi Deven Bafna @ Pawan Jain And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0085
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10
High Courts07 Mar 2019Dismissed
Smt. Sheetal Vs Amrit Lal Kansara And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0084
Code Of Civil Procedure, 1908 — Order 6 Rule 14, Order 8 Rule 1, Order 8 Rule 1A, Order 18 Rule 4
High Courts07 Mar 2019Disposed Off
Setu Parmar Sethi Vs Government Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0083
Constitution Of India, 1950 — Article 309
High Courts07 Mar 2019Allowed
Hira Chand Vs State And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0082
Rajasthan Panchayati Raj Act, 1961 — Section 27ACode Of Civil Procedure, 1908 — Order 1 Rule 10Panchayati Raj Rules, 1961 — Rule 2
High Courts07 Mar 2019Disposed Off
Om Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0081
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 Mar 2019Dismissed
Jodhpur Vidyut Vitaran Nigam Limited Vs Sukhpal Singh And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0080
Legal Services Authorities Act, 1987 — Section 22(c)Constitution Of India, 1950 — Article 227
High Courts07 Mar 2019Allowed
Narendra Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 91, 156(3), 173, 227, 482Indian Penal Code, 1860 — Section 120B, 376, 420, 448, 467, 468, 471
High Courts07 Mar 2019Dismissed
Gagan Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0078
Indian Penal Code, 1860 — Section 34, 332, 353, 427, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Mar 2019Disposed Off
Ganpat Lal @ Atmaram Vs State
Rajasthan High Court · (2019) 03 RAJ CK 0077
Indian Penal Code, 1860 — Section 177, 376
High Courts07 Mar 2019Dismissed
Pankaj Rana Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 120B, 300, 302, 304Arms Act, 1959 — Section 4, 25
High Courts07 Mar 2019Allowed
Smt. Rani And Ors Vs State
Rajasthan High Court · (2019) 03 RAJ CK 0075
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 174, 313, 374(2), 437AEvidence Act, 1872 — Section 27
High Courts06 Mar 2019Dismissed
Ram Narain Dayama Vs New India Assurance Company Limited And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0074
High Courts06 Mar 2019Disposed Off
Kishan Lal Vs Uoi Through Ncb
Rajasthan High Court · (2019) 03 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 389